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Mr.A.T.Karuppaswamy vs The District Collector
2023 Latest Caselaw 5422 Mad

Citation : 2023 Latest Caselaw 5422 Mad
Judgement Date : 5 June, 2023

Madras High Court
Mr.A.T.Karuppaswamy vs The District Collector on 5 June, 2023
                                                                      W.A(MD)No.708 of 2023


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                          DATED : 05.06.2023

                                               CORAM:

                           THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                             and
                          THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI


                                       W.A(MD)No.708 of 2023
                                                and
                                      C.M.P(MD)No.6176 of 2023


              Mr.A.T.Karuppaswamy                         ... Appellant/5th respondent

                                                  -vs-

              1.The District Collector,
                Collectorate,
                Korampalam,
                Thoothukudi,
                Thoothukudi District.

              2.The Joint Commissioner,
                O/o.The Joint Commissioner,
                Department of Hindu Religious and
                Charitable Endowment,
                Thoothukudi.

              3.The Revenue Divisional Officer,
                O/o.Revenue Divisional Officer,
                Tiruchendur,
                Thoothukudi District.

              4.The Tahsildar,
                Taluk Office,
                Tiruchendur,
                Thoothukudi District.                ... Respondents 1 to 4/
                                                              Respondents 1 to 4




                ____________
https://www.mhc.tn.gov.in/judis
              Page 1 of 4
                                                                            W.A(MD)No.708 of 2023


              PRAYER: Appeal filed under Clause 15 of Letters Patent, against the order

              dated 14.03.2023 made in W.P(MD)No.5359 of 2023.

                                  For Appellant    :Mr.A.Robinson
                                  For R-1 to R-4   :Mr.S.Subbaraj,
                                                    Special Government Pleader



                                                   JUDGMENT

[Judgment of the Court was made by R.SUBRAMANIAN, J.]

The learned counsel for the appellant seeks to withdraw this writ

appeal and he has also made an endorsement to that effect.

2. In view of the same, this writ appeal is dismissed as

withdrawn. No Costs. Consequently, connected miscellaneous petition is

closed.



                                                     [R.S.M., J.]    [L.V.G., J.]
                                                              05.06.2023
              NCC         :Yes/No
              Index      :Yes/No
              PM




                ____________

https://www.mhc.tn.gov.in/judis

W.A(MD)No.708 of 2023

To:

1.The District Collector, Collectorate, Korampalam, Thoothukudi, Thoothukudi District.

2.The Joint Commissioner, O/o.The Joint Commissioner, Department of Hindu Religious and Charitable Endowment, Thoothukudi.

3.The Revenue Divisional Officer, O/o.Revenue Divisional Officer, Tiruchendur, Thoothukudi District.

4.The Tahsildar, Taluk Office, Tiruchendur, Thoothukudi District.

____________ https://www.mhc.tn.gov.in/judis

W.A(MD)No.708 of 2023

R.SUBRAMANIAN, J.

and L.VICTORIA GOWRI, J.

pm

W.A(MD)No.708 of 2023

05.06.2023

____________ https://www.mhc.tn.gov.in/judis

 
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