M.Eswara Gounder vs The Sub Registrar
2023 Latest Caselaw 5412 Mad

                                                                                WP No.12280 of 2023

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 05-06-2023

                                                     CORAM

                              THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM

                                               WP No.12280 of 2023
                                                      And
                                               WMP No.12122 of 2023



                     1.M.Eswara Gounder
                     2.E.Sellammal
                     3.M.Padmavathi
                     4.S.Baby                                         ... Petitioners

                                                        Vs.


                     The Sub Registrar,
                     Sub Registrar's Office,
                     Kinathukadavu,
                     Coimbatore District.                             ... Respondent


                     Prayer: Writ Petition filed under Article 226 of the Constitution of India
                     for issuance of a Writ of Certiorarified Mandamus, calling for the entire
                     records relating to the impugned order of Refusal Check Slip dated
                     02.01.2023 passed by the respondent in Refusal Check Slip Number
                     RFL/Kinathukadavu/1/2023, quash the same and consequently direct the
                     respondent herein to forthwith register the judgment and decree dated


                     Page 1 of 4



https://www.mhc.tn.gov.in/judis
                                                                                   WP No.12280 of 2023

                     02.09.2022 in A.S.No.20 of 2017 annd A.S.No.21 of 2017 on the file of the
                     Subordinate Judge, Pollachi presented by the petitioners herein in the books
                     of Registration Department in respect of the land in S.Nos.162 and 161/1B
                     in Sankarayapuram Village, Pollachi Taluk and S.Nos.219 and 224/2 in
                     Town Panchayat Kinathukadavu Taluk, Coimbatore District.

                                   For Petitioners          : Mr.S.Prabhu

                                   For Respondent           : Mr.T.Arunkumar,
                                                              Additional Government Pleader.

                                                      ORDER

The learned counsel appearing on behalf of the petitioners and

the learned Additional Government Pleader, appearing on behalf of the

Department, on instructions, have brought to the notice of this Court that the

subject document presented by the writ petitioner has already been

registered by the Registering Authority vide its proceedings in

Na.Ka.No.188/2023 dated 02.06.2023. Thus no further adjudication needs

to be undertaken in respect of the grounds raised in the present writ petition.

2. Accordingly, the writ petition stands closed. However, there

https://www.mhc.tn.gov.in/judis WP No.12280 of 2023

shall be no order as to costs. Consequently the connected miscellaneous

petition is also closed.

05-06-2023

Index : Yes/No Internet: Yes/No Speaking order/Non-Speaking order Neutral Citation : Yes/No Svn

To

The Sub Registrar, Sub Registrar's Office, Kinathukadavu, Coimbatore District.

https://www.mhc.tn.gov.in/judis WP No.12280 of 2023

S.M.SUBRAMANIAM, J.

Svn

WP 12280 of 2023

05-06-2023

https://www.mhc.tn.gov.in/judis