Madras High Court
The Government Of Tamil Nadu vs C.Vaiyapuri on 31 July, 2023
W.A.Nos.67, 68, 86, 87 and 88 of 2015
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 31.07.2023
CORAM :
THE HONOURABLE MR. JUSTICE R.SURESH KUMAR
and
THE HONOURABLE MR.JUSTICE K.KUMARESH BABU
W.A.Nos.67, 68, 86, 87 and 88 of 2015
and M.P.Nos.1,1,1,1 and 1 of 2015
W.A.Nos.67 and 68 of 2015
1.The Government of Tamil Nadu
rep.by Secretary to Government
Forest and Environment Department
Fort St.George, Chennai 600 009.
2.The Principal Chief Conservator of Forests
having Office at Panagal Maaligai, Saidapet
Chennai 600 015.
3.The District Forest Officer
Vellore District.
4.The Accountant General of Tamil Nadu
Office at DMS Compound, Teynampet
Chennai - 600 018.
5.Government of Tamil Nadu
Rep.by its Secretary
Finance Department, Fort St.George
Chennai - 600 009. .. Appellants in both the W.As
-Vs-
C.Vaiyapuri ... Respondent in W.A.No.67/2015
N.Vilvanathan ... Respondent in W.A.No.68/2015
Common Prayer : Writ Appeals under Clause 15 of the Letters Patent against the
order in W.P.Nos.6044 and 6056 of 2014 dated 28.02.2014.
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W.A.Nos.67, 68, 86, 87 and 88 of 2015
W.A.Nos.86 and 87 of 2015
1.The Government of Tamil Nadu
rep.by Secretary to Government
Forest and Environment Department
Fort St.George, Chennai 600 009.
2.The Principal Chief Conservator of Forests
having Office at Panagal Maaligai, Saidapet
Chennai 600 015.
3.The District Forest Officer, Social Forestry
Division, Vellore District.
4.The Accountant General of Tamil Nadu
Office at DMS Compound, Teynampet
Chennai - 600 018. .. Appellants in both the W.As
-Vs-
Banu ... Respondent in W.A.No.86/2015
Manjula ... Respondent in W.A.No.87/2015
Common Prayer : Writ Appeals under Clause 15 of the Letters Patent against the
order in W.P.Nos.18264 and 23018 of 2014 dated 05.08.2014 and 26.08.2014
respectively.
W.A.No.88 of 2015
1.The Government of Tamil Nadu
rep.by Secretary to Government
Forest and Environment Department
Fort St.George, Chennai 600 009.
2.The Principal Chief Conservator of Forests
having Office at Panagal Maaligai, Saidapet
Chennai 600 015.
3.The District Forest Officer, Social Forestry
Division, Vellore District. .. Appellants
-Vs-
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W.A.Nos.67, 68, 86, 87 and 88 of 2015
M.Mani .... Respondent
Common Prayer : Writ Appeals under Clause 15 of the Letters Patent against the
order in W.P.No.19652 of 2014 dated 11.08.2014
In all W.As.
For Appellants : Mr.Vadivelu Deenadayalan
Additional Government Pleader
For Respondents : Not ready in notice
COMMON JUDGMENT
(Judgment of the Court was delivered by K. KUMARESH BABU, J.)
The private respondents in these intra Court appeals had approached this
Court seeking for a Mandamus to direct the respondents to count 50% of the service
rendered by them prior to the regularisation for the purpose of grant of pensionary
benefits.
2. When these writ appeals were taken up, the learned Judge, following an
order of the Division Bench of this Court made in W.A.Nos.27 and 28 of 2012 dated
13.02.2012, which had been confirmed by the Hon'ble Apex Court, had allowed the
writ petitions and had issued directions to pass orders within a period of twelve
weeks.
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W.A.Nos.67, 68, 86, 87 and 88 of 2015
3. It is submitted that the learned Special Government Pleader that, in
respect of three writ appeals viz., W.A.Nos.67, 86 and 87 of 2015, orders have been
complied with and hence no further orders are required to be passed.
4. As regards the other writ appeals viz., W.A.Nos.68 and 88 of 2015 are
concerned, since already the learned Judge had followed the order of the earlier
Division Bench judgment, which has been confirmed by the Hon'ble Apex Court, we
do not find any infirmity in the orders passed by the learned Single Judge. The
appellants are directed to comply with the orders passed in the respective writ
petitions within a period of eight weeks from the date of receipt of a copy of this
order.
5. With the above observations, these writ appeals are disposed of. No costs.
Consequently, connected miscellaneous petitions are closed.
(R.S.K.,J..) (K.B.,J.)
31.07.2023
Index : Yes/No
Internet : Yes/No
KST
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W.A.Nos.67, 68, 86, 87 and 88 of 2015
R.SURESH KUMAR, J.
and
K.KUMARESH BABU, J.
KST
W.A.Nos.67, 68, 86,
87 and 88 of 2015
31.07.2023
https://www.mhc.tn.gov.in/judis
