Justin Sunder Singh @ Vigilkumar vs The Chief Superintendent Of Jails
2023 Latest Caselaw 9227 Mad

                                                                             Crl.O.P.No.15374 of 2023


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 28.07.2023

                                                     CORAM :

                                  THE HON'BLE MR.JUSTICE N.ANAND VENKATESH

                                             Crl.O.P.No.15374 of 2023

                    Justin Sunder Singh @ Vigilkumar                 .. Petitioner

                                                      Versus

                    1. The Chief Superintendent of Jails,
                       Jail Department,
                       Government of Puducherry,
                       Kalapet,
                       Puducherry - 605 014.

                    2. The Superintendent of Jail,
                       Central Prison,
                       Kalapet,
                       Puducherry - 605 014.

                    3. State rep by
                       The Inspector of Police,
                       Grand Bazaar Police Station,
                       Puducherry.
                       (Crime No.35 of 2023 and Crime No.181 of 2023)

                    4. State rep by
                       The Inspector of Police,
                       Odian Salai Police Station,
                       Puducherry.
                      (Crime No.48 of 2023)                    .. Respondents


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                                                                                Crl.O.P.No.15374 of 2023


                    Prayer : Criminal Original Petition filed under Section 439 of the Code of
                    Criminal Procedure, to direct the petitioner to undergo the sentences to run
                    concurrently relating to the punishment imposed against the petitioner in the
                    judgments in C.C.No.278 of 2023, dated 31.03.2023, C.C.No.279 of 2023
                    dated 31.03.2023 and C.C.No.310 of 2023, dated 31.03.2023 on the file of
                    the learned Chief Judicial Magistrate, Puducherry.

                                    For Petitioner    : M/s.A.Tamilarasan

                                    For Respondents : Mr.A.Damodaran,
                                                Additional Public Prosecutor

                                                         ORDER

Learned Counsel appearing for the petitioner seeks permission of this

Court to withdraw the Criminal Original Petition and he has also made an

endorsement to that effect.

2. In view of the endorsement made by the learned Counsel appearing

for the petitioner, this Criminal Original Petition is dismissed as withdrawn.

                                                                                         28.07.2023
                    Index       : yes/no

Speaking order/Non-speaking order Neutral Citation : yes/no grs

https://www.mhc.tn.gov.in/judis

Crl.O.P.No.15374 of 2023

To

1. The Chief Superintendent of Jails, Jail Department, Government of Puducherry, Kalapet, Puducherry - 605 014.

2. The Superintendent of Jail, Central Prison, Kalapet, Puducherry - 605 014.

3. The Inspector of Police, Grand Bazaar Police Station, Puducherry.

4. The Inspector of Police, Odian Salai Police Station, Puducherry.

(Crime No.48 of 2023)

5. The Public Prosecutor, High Court of Madras.

https://www.mhc.tn.gov.in/judis

Crl.O.P.No.15374 of 2023

N.ANAND VENKATESH, J.

grs

Crl.O.P.No.15374 of 2023

28.07.2023

https://www.mhc.tn.gov.in/judis