Sundararajan vs The Principal Secretary
2023 Latest Caselaw 9218 Mad

                                                                                  W.A.No.2220 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED 28.07.2023

                                                      CORAM

                                    THE HON'BLE Mr. JUSTICE R. MAHADEVAN
                                                     AND
                                  THE HON'BLE Mr. JUSTICE MOHAMMED SHAFFIQ

                                               W.A.No.2220 of 2022
                                                      AND
                                              C.M.P.No.16714 of 2023


                Sundararajan                                                       .. Appellant

                                                          Vs.

                1.The Principal Secretary
                Handlooms, Handicrafts, Textiles and Khadi Department
                Secretariat
                Chennai 600 009

                2.The Secretary
                Personnel and Administrative Reforms Department
                Secretariat
                Chennai 600 009

                3.The Deputy Director/Managing Director
                The Bharathi Co-operative Spinning Mills Ltd.
                Vilathikulam Road
                Ettayapuram 628 902                                                .. Respondents

                          Writ Appeal filed under Clause 15 of Letters Patent Act, against the order
                dated 22.07.2022 passed in W.P.No.15972 of 2021.


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                                                                                    W.A.No.2220 of 2022

                                      For Appellant     : Mr.K.Muruganandham
                                                          for Ms.D.Geetha
                                      For R1 & R2       : Mrs.Mythreye Chandru
                                                          Special Government Pleader
                                      For R3            : Mr.L.S.M.Hasan Fizal


                                                        JUDGMENT

(Judgment of the court was delivered by R. MAHADEVAN, J.)

This Writ Appeal arises from the order dated 22.07.2022 passed by the

learned Single Judge in W.P.No.15972 of 2021.

2. Today, when the matter is taken up for consideration,

Mr.K.Muruganandham, learned counsel representing Ms.D.Geetha, learned

counsel on record for the appellant seeks permission of this Court to withdraw

this writ appeal. He has also made an endorsement in the case bundle to that

effect.

3. In view of the submission and endorsement made by the learned

counsel for the appellant, this writ appeal is dismissed as withdrawn. No costs.

Consequently, connected miscellaneous petition is closed.

                                                                          [R.M.D, J.]           [M.S.Q,
                J.]
                                                                                   28.07.2023
                Neutral Citation : Yes
                gya

https://www.mhc.tn.gov.in/judis

W.A.No.2220 of 2022

To

1.The Principal Secretary Handlooms, Handicrafts, Textiles and Khadi Department Secretariat Chennai 600 009

2.The Secretary Personnel and Administrative Reforms Department Secretariat Chennai 600 009

3.The Deputy Director/Managing Director The Bharathi Co-operative Spinning Mills Ltd. Vilathikulam Road Ettayapuram 628 902

https://www.mhc.tn.gov.in/judis

W.A.No.2220 of 2022

R. MAHADEVAN, J.

AND MOHAMMED SHAFFIQ, J.

gya

W.A.No.2220 of 2022

28.07.2023

https://www.mhc.tn.gov.in/judis