Diwan Ali Rowther vs Arunachala Nadar
2023 Latest Caselaw 9081 Mad

                                                                             S.A.No.628 of 2004

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                    Dated : 26.07.2023

                                                        CORAM

                              THE HON'BLE MR.JUSTICE KRISHNAN RAMASAMY

                                                    S.A.No.628 of 2004

                     Diwan Ali Rowther
                                                                                  ... Appellant

                                                           -vs-

                     1.Arunachala Nadar
                     2.Shahul Hameed
                                                                               ... Respondents

                     PRAYER: Second Appeal filed under Section 100 Code of Civil
                     Procedure against the Judgment and Decree dated 26.06.1996 made in
                     A.S.No.73 of 1992 on the file of the Sub Judge, Tenkasi confirming the
                     Judgment and Decree dated 27.01.1990 made in O.S.No.183 of 1986 on
                     the file of the District Munsif, Tenkasi.

                                  For Appellant          ... No appearance

                                  For Respondents        ... No appearance




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                                                                               S.A.No.628 of 2004

                                                       JUDGMENT

When the matter was taken up for hearing on 24.07.2023, there

was no representation for the appellant. Hence, it is listed today under

the caption “for dismissal”. Even today, there is no representation for the

appellant. Hence, the Second Appeal is dismissed for non-prosecution.

No costs.

26.07.2023 NCC : Yes/No Index : Yes/No Internet: Yes skn

To:

1.The Sub Judge, Tenkasi.

2.The District Munsif, Tenkasi.

3.The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

S.A.No.628 of 2004

KRISHNAN RAMASAMY, J.

skn

S.A.No.628 of 2004

26.07.2023

https://www.mhc.tn.gov.in/judis