V.Srinivasalu vs Uma Maheswari
2023 Latest Caselaw 9058 Mad

                                                                              C.R.P.(NPD )No.1788 of 2019



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED: 26.07.2023

                                                          CORAM :

                          THE HONOURABLE MR.JUSTICE V. LAKSHMINARAYANAN

                                                 C.R.P.(NPD)No.1788 of 2019
                                                  and CMP.No.11718 of 2019

                     V.Srinivasalu                                                   .. Petitioner

                                                              vs

                     Uma Maheswari                                                   .. Respondent


                                  Petition filed under Section 25 of the Tamil Nadu Buildings (Lease

                     and Rent Control) Act, against the Judgment and Decree dated

                     15.02.2019 made in RCA.No.173 of 2017 passed by the learned

                     Appellate Authority, VIII Small Causes Court at Chennai.

                                        For Petitioner     : Ms.B.Rama

                                        For Respondent     : Mr.S.Balasubramanian

                                                          ORDER

The learned counsel appearing for the petitioner reports that the

tenant has vacated and handed over possession. Nothing remains to be

adjudicated in the revision. This civil revision petition is dismissed as https://www.mhc.tn.gov.in/judis

C.R.P.(NPD )No.1788 of 2019

infructuous. No costs. Consequently, connected miscellaneous petition is

closed.

26.07.2023 Index:Yes/No Speaking order/Non-speaking order Neutral Citation:Yes/No vs

To

The Appellate Authority, VIII Small Causes Court, Chennai.

https://www.mhc.tn.gov.in/judis

C.R.P.(NPD )No.1788 of 2019

V. LAKSHMINARAYANAN,J.

vs

C.R.P.(NPD)No.1788 of 2019 and CMP.No.11718 of 2019

26.07.2023

https://www.mhc.tn.gov.in/judis