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The Secretary vs R.P.Mohan
2023 Latest Caselaw 8912 Mad

Citation : 2023 Latest Caselaw 8912 Mad
Judgement Date : 24 July, 2023

Madras High Court
The Secretary vs R.P.Mohan on 24 July, 2023
                                                                   W.A.No.800 of 2023 & etc. batch


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 24.07.2023

                                                       CORAM


                             THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                         AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                      W.A.Nos.800, 796, 797, 798, 799, 801,
                                        807, 812, 808, 760 & 805 of 2023

                     [W.A.No.800 of 2023]

                     1. The Secretary
                        Revenue Department
                        Government of Tamil Nadu, Fort St. George
                        Chennai – 600 009.

                     2. The District Collector
                        Krishnagiri District
                        Krishnagiri.

                     3. The Revenue Divisional Officer
                        Krishnagiri Revenue Division
                        Krishnagiri.                                    ..    Appellants

                                                         Vs.

                     1. R.P.Mohan

                     2. Mangath Ram Sharma
                        District Collector, Krishnagiri District
                        Krishnagiri.                                    ..    Respondents


                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                    W.A.No.800 of 2023 & etc. batch




                     Prayer in W.A.No.800 of 2023: Appeal filed under Clause 15 of the
                     Letters Patent against the order dated 18.04.2022 in W.P.No.22621 of
                     2005.


                                      For the Appellants      : Mrs.R.Anitha
                                      in all W.As               Special Government Pleader

                                      For the Respondents in : Mr.S.Thanka Sivan
                                      W.A.Nos.800, 808 &
                                      799 of 2023
                                      For the Caveators    : Ms.V.Srimathi
                                      in W.A.Nos.812, 801,
                                      760, 805 & 797 of
                                      2023
                                      For the Respondent in   : Mr.M.R.Jothiraman
                                      W.A.No.796 of 2023




                                                   COMMON JUDGMENT
                                          (Delivered by the Hon'ble Chief Justice)


                                  Learned Special Government Pleader, on instructions, seeks

                     leave to withdraw the writ appeals and an endorsement to that

                     effect has also been made.




                     Page 2 of 4


https://www.mhc.tn.gov.in/judis
                                                                    W.A.No.800 of 2023 & etc. batch




                                  2. In the light of that, these writ appeals are disposed of as

                     withdrawn. There will be no order as to costs. Consequently,

                     C.M.P.Nos.7656, 7658, 7717, 7716, 7705, 7706, 7752, 7749, 7684,

                     7881, 7667, 7665, 7669, 7655, 7657, 7653, 7654, 7396, 7399,

                     7696 and 7694 of 2023 are closed.




                                                             (S.V.G., CJ.)             (P.D.A., J.)
                                                                                      24.07.2023
                     Index            : Yes/No
                     Neutral Citation : Yes/No

                     drm




                     Page 3 of 4


https://www.mhc.tn.gov.in/judis
                                       W.A.No.800 of 2023 & etc. batch




                                      THE HON'BLE CHIEF JUSTICE
                                                           AND
                                           P.D.AUDIKESAVALU, J.

(drm)

W.A.No.800 of 2023 & etc. batch

24.07.2023

https://www.mhc.tn.gov.in/judis

 
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