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P.Balaraman vs K.Muniyan
2023 Latest Caselaw 8909 Mad

Citation : 2023 Latest Caselaw 8909 Mad
Judgement Date : 24 July, 2023

Madras High Court
P.Balaraman vs K.Muniyan on 24 July, 2023
                                                                     CMP No.11632 of 2023 &
                                                                     WA No.SR 52214 of 2023


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED:   24.07.2023

                                                    CORAM

                             THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                       AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                             CMP No.11632 of 2023
                                                      &
                                            WA No.SR 52214 of 2023

                     1. P.Balaraman                                      Petitioners/
                     2. B.Muniyan Reddy                             ..   Appellants

                                                       Vs.
                     1. K.Muniyan
                     2. K.Kotteeswaran
                     3. K.Veeraragavan
                     4. K.Venkatesan
                     5. Burri Muniamma
                     6. Lalitha

                     7. The Inspector General of Registration
                        No.100, Santhome High Road
                        Pattinapakkam, Santhome
                        Raja Annamalai Puram
                        Chennai 600 028.

                     8. The Sub Registrar
                        Registration Department
                        Gummidipoondi Sub Registrar Office               Respondents/
                        Thiruvallur 601 201.                             ..
                     Respondents

                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                              CMP No.11632 of 2023 &
                                                                              WA No.SR 52214 of 2023


                     Prayer: Petition under Section 151 of Civil Procedure Code, 1908, to
                     grant leave to the appellants and accept the cause title to file writ
                     appeal against the order passed in W.P.No.30597 of 2022 dated
                     17.11.2022; and
                                  (ii) Appeal under Clause 15 of Letters Patent against the order
                     dated 17.11.2022 in W.P.No.30597 of 2022.


                                      For the Petitioners/     : Ms.L.Sweety
                                      Appellants


                                                        JUDGMENT

(Delivered by the Hon'ble Chief Justice)

Learned counsel for the applicants/appellants, on instructions,

seeks leave to withdraw the application and the appeal.

2. In the light of the request made, the application and the

appeal stand dismissed as withdrawn.





                                                              (S.V.G., CJ.)              (P.D.A., J.)
                                                                                        24.07.2023
                     Index            : Yes/No

Neutral Citation : Yes/No kpl

https://www.mhc.tn.gov.in/judis CMP No.11632 of 2023 & WA No.SR 52214 of 2023

To

1. The Inspector General of Registration No.100, Santhome High Road Pattinapakkam, Santhome Raja Annamalai Puram Chennai 600 028.

2. The Sub Registrar Registration Department Gummidipoondi Sub Registrar Office Thiruvallur 601 201.

https://www.mhc.tn.gov.in/judis CMP No.11632 of 2023 & WA No.SR 52214 of 2023

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

(kpl)

CMP No.11632 of 2023 & WA No.SR 52214 of 2023

24.07.2023

https://www.mhc.tn.gov.in/judis

 
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