The Secretary vs V.Raveendran
2023 Latest Caselaw 8825 Mad

                                                                    W.A.Nos.1800, 1802 & 1805 of 2023

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED 21.07.2023

                                                          CORAM

                                    THE HONOURABLE Mr.JUSTICE R.MAHADEVAN
                                                      AND
                                  THE HONOURABLE Mr.JUSTICE MOHAMMED SHAFFIQ

                                           W.A.Nos.1800, 1802 & 1805 of 2023
                                       and C.M.P.Nos.15775, 15779 & 15810 of 2023

                     The Secretary,
                     Tamil Nadu Public Service Commission,
                     Frazer Bazaar Street, VOC Nagar,
                     Park Town, Chennai – 600 003.                            ..         Appellants
                                                                                      in all appeals

                                                           Vs.

                     V.Raveendran                                             ..   Respondent in
                                                                               W.A.No.1800/2023

                     V.Murugavel                                              ..   Respondent in
                                                                               W.A.No.1802/2023

                     K.Jayashree                                              ..   Respondent in
                                                                               W.A.No.1805/2023


                     Prayer in W.A.No.1800 of 2023:         Writ Appeal filed under Clause 15 of

                     the Letters Patent against the order dated 16.07.2021 passed in W.P.No.6937

                     of 2020 on the file of this Court.

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https://www.mhc.tn.gov.in/judis
                                                                          W.A.Nos.1800, 1802 & 1805 of 2023

                     Prayer in W.A.No.1802 of 2023:             Writ Appeal filed under Clause 15 of

                     the Letters Patent against the order dated 22.09.2021 passed in W.P.No.6578

                     of 2020 on the file of this Court.



                     Prayer in W.A.No.1805 of 2023:             Writ Appeal filed under Clause 15 of

                     the Letters Patent against the order dated 22.09.2021 passed in W.P.No.6572

                     of 2020 on the file of this Court.



                                              For Appellant
                                              in all cases      : Ms.G.Hema
                                                                  Standing Counsel


                                                   COMMON JUDGMENT
                                  [Judgment of the court was delivered by R.MAHADEVAN, J.]


                                  Today, when these writ appeals were taken up for hearing, the learned

                     Standing Counsel appearing for the appellant / TNPSC, on instructions,

                     submitted that pursuant to the order dated 01.05.2023 passed by the Hon'ble

                     Supreme Court in SLP(C)No.4357 of 2020 etc. batch, the appellant /

                     TNPSC has issued appointment orders to the respondent(s) / writ

                     petitioner(s), the details of which are tabulated below:

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https://www.mhc.tn.gov.in/judis
                                                                           W.A.Nos.1800, 1802 & 1805 of 2023

                                                                Department to which
                           SLP(C) No. Name of the candidates provisional allotment orders
                                                                     were issued
                                       -       V.Raveendran         Typist, Revenue Department,
                                               Respondent in        Cuddalore.
                                               W.A.No.1800/2023 and
                                               Petitioner in
                                               WP.No.6937/2020
                                       -       V.Murugavel          Steno Typist, Employment and
                                               Respondent in        Training Department.
                                               W.A.No.1802/2023 and
                                               Petitioner in
                                               WP.No.6578/2020
                                       -
                                    K.Jayashree           Typist, TNPSC.
                                    Respondent in
                                    W.A.No.1805/2023 and
                                    Petitioner in
                                    WP.No.6572/2020
                     Thus, according to the learned counsel, nothing survives for further

                     adjudication in these appeals.

                                  2.       Recording the above, all these appeals are closed. No costs.

                     Connected miscellaneous petitions are closed.



                                                                  [R.M.D., J.]         [M.S.Q., J.]
                     Index: Yes / No                                             21.07.2023
                     Speaking order/ Non-speaking order
                     Neutral Citation: Yes / No




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https://www.mhc.tn.gov.in/judis
                                         W.A.Nos.1800, 1802 & 1805 of 2023




                                             R.MAHADEVAN, J.

AND MOHAMMED SHAFFIQ, J.

nsd

W.A.Nos.1800, 1802 & 1805 of 2023

21.07.2023

https://www.mhc.tn.gov.in/judis