C.Chakravarthy vs T.M.Balakishnan
2023 Latest Caselaw 8819 Mad

                                                                                Cont.Petn.No.779 of 2009

                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 21.07.2023

                                                         CORAM :

                                     THE HONOURABLE MR.JUSTICE D.KRISHNAKUMAR
                                                            and
                                         THE HONOURABLE MR.JUSTICE P. B.BALAJI
                                                  Cont. Petn.No.779 of 2009
                     1. C.Chakravarthy
                     2. P.Paramasivam
                     3. G.Elanchezhiyan
                     4. S.Paarrie
                     5. R.Suresh
                     6. G.Rajulu                                                     ...Petitioners
                                                            //vs/

                     T.M.Balakishnan, Secretary,
                     Local Administration & Public Works Department,
                     Public Works Department,
                     Govt. of Puducherry, Puducheery                            ... Respondent
                     Prayer: Contempt Petition filed under Section 11 of the Contempt of Courts

                     Act to punish the respondent for disobedience of the order passed by this

                     Court in W.P.No.l8183/2007 dated 27.01.2009.

                                  For Repondent         : Mr.Syed Mustafa, Spl.Govt.Pleader




                                                          ORDER

https://www.mhc.tn.gov.in/judis Cont.Petn.No.779 of 2009

(Judgment of the Court was delivered by D.KRISHNAKUMAR, J.) Today, when the matter is listed for hearing, the learned Special

Government Pleader(Puduchery) appearing for the respondent submitted

that as against the order passed by the Writ Court, an appeal was preferred

by the Department before the Hon'ble Supreme Court in SLP (Civil)

No.27470/2009 and subsequently, it was dismissed as withdrawn, vide

order dated 7.11.2011. Subsequently, the order of the Writ Court was

complied with.

2. None appeared for the petitioners.

3. Recording the submission made by the learned Special Government

Pleader appearing for the respondent, this contempt petition is closed.

                                                                          (D.K.K.J.)          (P.B.B.J.)

                                                                                  21.07.2023
                     Internet: Yes/No
                     Index : Yes/No
                     mst

https://www.mhc.tn.gov.in/judis Cont.Petn.No.779 of 2009

D.KRISHNAKUMAR, J.

and P. B.BALAJI, J.

mst

Cont.Petn.No.779 of 2009

21.07.2023

https://www.mhc.tn.gov.in/judis