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A.Jansirani vs The Teachers Recruitment Board
2023 Latest Caselaw 8816 Mad

Citation : 2023 Latest Caselaw 8816 Mad
Judgement Date : 21 July, 2023

Madras High Court
A.Jansirani vs The Teachers Recruitment Board on 21 July, 2023
                                                                      W.A(MD).No.1403 of 2014

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED: 21.07.2023

                                                   CORAM:

                                  THE HONOURABLE DR.JUSTICE ANITA SUMANTH
                                                    AND
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                            W.A.(MD)No.1403 of 2014

                     A.Jansirani                                    ... Appellant

                                                         Vs.

                     1.The Teachers Recruitment Board
                     Represented by its Chairman
                     4th Floor, E.V.K.Sampath Maaligai
                     College Road
                     Chennai 600 006

                     2.The Deputy Director
                     The Teachers Recruitment Board
                     4th Floor, E.V.K.Sampath Maaligai
                     College Road
                     Chennai 600 006                                ... Respondents

                     PRAYER:- Writ Appeal filed under Clause 15 of Letters Patent to allow
                     the writ appeal and set aside the order dated 12.11.2013 passed by the
                     learned Judge in W.P(MD).No.18191 of 2013.




                     1/3



https://www.mhc.tn.gov.in/judis
                                                                         W.A(MD).No.1403 of 2014

                                  For Appellant     :Mr.A.Rahul
                                  For Respondents   :Mr.V.R.Shanmuganathan
                                                    Standing Counsel
                                                       ****


                                                    JUDGMENT

(Judgment of the Court was delivered by DR.ANITA SUMANTH, J.)

In light of the endorsement made by Mr.A.Rahul, learned

counsel for the appellant on record, this Writ Appeal is dismissed as not

pressed. No costs.

[A.S.M.J.,] & [R.V.J.,]

21.07.2023 NCC :Yes/No Index :Yes/No Internet :Yes

msa

https://www.mhc.tn.gov.in/judis W.A(MD).No.1403 of 2014

DR.ANITA SUMANTH, J.

AND R.VIJAYAKUMAR, J.

msa

W.A.(MD)No.1403 of 2014

Dated:

21.07.2023

https://www.mhc.tn.gov.in/judis

 
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