Kandan vs Subramaniyan
2023 Latest Caselaw 8737 Mad

                                                                                    S.A No.606 of 2015




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                               DATED:       20.07.2023

                                                      CORAM:

                                   THE HON'BLE MRS. JUSTICE T.V.THAMILSELVI

                                                 S.A No.606 of 2015


                     Kandan                                        ... Appellant

                                                          Vs.
                     1.Subramaniyan
                     2.Kumar
                     3.Vimala
                     4.Dhandapani                                        ...Respondents


                     PRAYER: This Second appeal filed under Section 100 of the Code of Civil
                     Procedure against the judgment and decree dated 24.03.2014 in A.S No. 30
                     of 2013 on the file of Additional Subordinate Judge, Tiruvannamalai,
                     confirming the judgment and decree dated 04.04.2013 in O.S No. 412 of
                     2009 on the file of the II Additional District Munsif Court, Tiruvannamalai.
                                         For Appellants: Mr.V.Sanjay
                                        For R1,       : Mr.R.Sathishkumar
                                         For R2 & R3 : Not claimed
                                         For R4        : Left



                                                     JUDGMENT

https://www.mhc.tn.gov.in/judis S.A No.606 of 2015

When the matter is taken up for hearing the learned counsel for

the appellant seeks permission of this court to withdraw the second appeal

and also made an endorsement to that effect. Accordingly, this second appeal

is dismissed as withdrawn. Consequentially, connected miscellaneous

petitions are closed.

20.07.2023

pbl

T.V.THAMILSELVI,J.

https://www.mhc.tn.gov.in/judis S.A No.606 of 2015

Pbl

To

1. The Additional Subordinate Judge, Tiruvannamalai.

2.The II Additional District Munsif Court, Tiruvannamalai.

3.The Section Officer, V.R Section.

SA.No.606 of 2015

20.07.2023

https://www.mhc.tn.gov.in/judis