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Gandhimathi vs Gandhi
2023 Latest Caselaw 8637 Mad

Citation : 2023 Latest Caselaw 8637 Mad
Judgement Date : 19 July, 2023

Madras High Court
Gandhimathi vs Gandhi on 19 July, 2023
                                                           1

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 Dated :        19.07.2023

                                                         CORAM

                              THE HON'BLE MR JUSTICE V. LAKSHMINARAYANAN

                                    C.R.P(N.P.D).Nos.1927, 1928 and 1929 of 2004
                                                        and
                                     C.M.P.Nos.14401, 14402 and 14403 of 2004


                     In C.R.P (NPD). No.1927 of 2004

                     1.Gandhimathi
                     2.United India Insurance Co.Ltd.,
                       95, Big Street, Tiruvannamalai.            ...Petitioners


                                                          Vs.


                     1.Gandhi
                     2.Managing Director,
                       Tamil Nadu State Transport Corporation,
                       Dharmapuri.                      ...Respondents

Prayer:Civil Revision Petition filed under Article 227 of the Constitution of India to allow this Civil Revision Petition against the judgment and decree in M.C.O.P.No.472 of 1999 dated 31.12.2002 on the file of the Motor Accidents Claims Tribunal, Addl. Sub Court, Tiruvannamalai.

https://www.mhc.tn.gov.in/judis

In C.R.P (NPD). No.1928 of 2004

1.Gandhimathi

2.United India Insurance Co.Ltd., 95, Big Street, Tiruvannamalai. ...Petitioners

Vs.

1.Saroja

2.Managing Director, Tamil Nadu State Transport Corporation, Dharmapuri. ...Respondents

Prayer:Civil Revision Petition filed under Article 227 of the Constitution of

India to allow this Civil Revision Petition against the judgment and decree in

M.C.O.P.No.470 of 1999 dated 31.12.2002 on the file of the Motor

Accidents Claims Tribunal, Addl. Sub Court, Tiruvannamalai.

https://www.mhc.tn.gov.in/judis

In C.R.P (NPD). No.1929 of 2004

1.Gandhimathi

2.United India Insurance Co.Ltd., 95, Big Street, Tiruvannamalai. ...Petitioners

Vs.

1.Janakiraman

2.Managing Director, Tamil Nadu State Transport Corporation, Dharmapuri. ...Respondents

Prayer:Civil Revision Petition filed under Article 227 of the Constitution of

India to allow this Civil Revision Petition against the judgment and decree in

M.C.O.P.No.470 of 1999 dated 31.12.2002 on the file of the Motor

Accidents Claims Tribunal, Addl. Sub Court, Tiruvannamalai.

In all C.R.Ps.

                                  For Petitioners     :    Ms.C.Harini
                                  For Respondents     :


                                                    COMMONORDER



https://www.mhc.tn.gov.in/judis

These three Civil Revision Petitions, challenge the order of Motor

Accidents Claims Tribunal in M.C.O.P.Nos.470, 471 and 472 of 1999. The

Claims Tribunal had come to a conclusion that the 2nd Respondent/Managing

Director, Tamil Nadu State Transport Corporation, Dharmapuri as well as

the 1st respondent vehicle are responsible for this accident.

2. The claim of the Civil Revision Petitioners are that the liability

should have been fasten only on the 2nd respondent and not on the 1st

petitioner. That is a factual finding which I do not want to interfere under

Article 227 of the Constitution of India.

3. Apart from that, the compensation that has been granted is less

than Rs.5000/-. Therefore, I am not inclined to interfere with the revisions.

4. With the above, these Civil Revision Petitions stand dismissed. No

costs. Connected Civil Miscellaneous Petitions are closed.




                                                                                           19.07.2023




                     Index             : Yes/No
                     Neutral Citation Case : Yes/No



https://www.mhc.tn.gov.in/judis

nst

V. LAKSHMINARAYANAN.J.,

nst

To:

The Motor Accidents Claims Tribunal, Addl. Sub Court, Tiruvannamalai.

C.R.P(N.P.D).Nos.1927, 1928 and 1929 of 2004 and C.M.P.Nos.14401, 14402 and 14403 of 2004

https://www.mhc.tn.gov.in/judis

19.07.2023

https://www.mhc.tn.gov.in/judis

 
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