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Elangovan vs State Represented By
2023 Latest Caselaw 8634 Mad

Citation : 2023 Latest Caselaw 8634 Mad
Judgement Date : 19 July, 2023

Madras High Court
Elangovan vs State Represented By on 19 July, 2023
                                                                 Criminal Original Petition No.16028 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED :19.07.2023

                                                       CORAM

                            THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                      Criminal Original Petition No.16028 of 2023
                                                         and
                                         Crl.M.P.Nos.10039 and 10043 of 2023

                     1.Elangovan
                       S/o.Thirunavukkarasu

                     2.Karthick
                       S/o.Munusamy

                     3.Sridar
                       S/o.Mani

                     4.Velu,
                       S/o.Kuppusamy

                     5.Meganathan
                       S/o.Boopathy

                     6.Balaji Anbalagan
                       S/o.Palani                                                 ...Petitioners
                                                            Vs

                     State represented by
                     The Inspector of Police,
                     F-4, Thousand Lights Police Station,
                     Chennai.                                                     ... Respondent



                     1/4
https://www.mhc.tn.gov.in/judis
                                                                       Criminal Original Petition No.16028 of 2023

                     PRAYER : Criminal Original Petition filed under Section 482 of the Code
                     of Criminal Procedure, 1973, praying to call for the records pertaining to the
                     charge sheet in C.C.No.7615 of 2017 on the file of the XIV Metropolitan
                     Magistrate Court, Egmore, Chennai and quash the same.
                                        For Petitioners    : Ms.A.Jagadeeswari
                                        For Respondent    : Mr.A.Damodaran
                                                            Additional Public Prosecutor
                                                              *****
                                                           ORDER

This Criminal Original Petition has been filed seeking to quash the

proceedings in C.C.No.7615 of 2017 on the file of the XIV Metropolitan

Magistrate Court, Egmore, Chennai.

2. Heard Ms.A.Jagadeeswari, learned counsel for petitioners and

Mr.A.Damodaran, learned Additional Public Prosecutor appearing for

respondent.

3. The facts of this case is covered by the reported judgment of this

Court in 2018 2 LW (Crl) 606 [Jeevanandham and others Vs. State Rep.

by Inspector of Police and another].

https://www.mhc.tn.gov.in/judis Criminal Original Petition No.16028 of 2023

Accordingly, this Criminal Original Petition is allowed and the

proceedings in C.C.No.7615 of 2017 on the file of the XIV Metropolitan

Magistrate Court, Egmore, Chennai, is hereby quashed. Consequently,

connected miscellaneous petitions are closed.

19.07.2023

Index : Yes/No Speaking order:Yes/No Neutral citation:Yes/No gm

To

1.The XIV Metropolitan Magistrate Court, Egmore, Chennai.

2.The Inspector of Police, F-4, Thousand Lights Police Station, Chennai.

3.The Public Prosecutor, High Court, Madras.

https://www.mhc.tn.gov.in/judis Criminal Original Petition No.16028 of 2023

N.ANAND VENKATESH, J

gm

Criminal Original Petition No.16028 of 2023

19.07.2023

https://www.mhc.tn.gov.in/judis

 
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