N.Porselvi vs State Of Tamil Nadu
2023 Latest Caselaw 8445 Mad

                                                                                   W.A.No.1049 of 2019

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 17.07.2023

                                                      CORAM :

                                   THE HON'BLE MR. JUSTICE D.KRISHNAKUMAR
                                                        AND
                                       THE HON'BLE MR.JUSTICE P.B.BALAJI


                                               W.A.No.1049 of 2019

                     N.Porselvi                                   ..   Appellant

                                                             v.

                     1. State of Tamil Nadu
                        rep.by its Secretary to Government
                        Housing and Urban Development
                         (HB5-2) Department
                        Secretariat, Fort St.George
                        Chennai 600 009

                     2. The Tamil Nadu Housing Board
                        rep.by its Managing Director
                        493, Anna Salai, Nandanam
                        Chennai 600 035

                     3. M.Gopinathan
                     4. K.Sakthivel
                     5. S.Sivakumar                               ..   Respondents

                           Writ Appeal filed under Clause 15 of the Letters Patent, against the
                     order dated 12.10.2018 made in W.P.No.29638 of 2017.

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https://www.mhc.tn.gov.in/judis
                                                                                      W.A.No.1049 of 2019

                                        For Appellant     ::    Ms.Kalaivani for
                                                                Mr.Richardson Wilson

                                        For Respondents ::      Mr.U.M.Ravichandran
                                                                Special Government Pleader for R1
                                                                Mrs.C.Shyamala
                                                                Standing Counsel for R2

                                                          JUDGMENT

(Judgment of the Court was made by D.KRISHNAKUMAR,J.)

The instant intra-Court appeal has been filed by the appellant/writ

petitioner against the order dated 12.10.2018 passed in Writ Petition

No.29638 of 2017.

2. The appellant, being a tenant, unsuccessfully filed the said writ

petition challenging the order of enhancement of rent, for the residential

quarters allotted to her under the public quota, on the basis of

G.O.Ms.No.118, Housing and Urban Development Department dated

04.07.2017 issued by the first respondent.

3. Now the learned counsel appearing for the appellant has fairly

stated that the appellant has already vacated the quarters and therefore,

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https://www.mhc.tn.gov.in/judis W.A.No.1049 of 2019

nothing survives for adjudication in the appeal.

4. Recording the submission of the learned counsel appearing for the

appellant, the writ appeal stands dismissed as infructuous. If there is any

default in the payment of rent by the appellant, it is for the official

respondents to proceed in the manner known to law. Consequently,

C.M.P.Nos.7793 & 7794 of 2019 are also dismissed. No costs.

                                                                (D.K.K.,J.)        (P.B.B,J.)
                     Index : yes/no                                      17.07.2023
                     Neutral citation : yes/no

                     ss


                     To

1. The Secretary to Government Housing and Urban Development Department Secretariat, Fort St.George Chennai 600 009

2. The Managing Director Tamil Nadu Housing Board No.493, Anna Salai, Nandanam Chennai 600 035

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https://www.mhc.tn.gov.in/judis W.A.No.1049 of 2019

D.KRISHNAKUMAR,J.

AND P.B.BALAJI,J.

ss

W.A.No.1049 of 2019

17.07.2023

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https://www.mhc.tn.gov.in/judis