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Kathi Venkata Rajesh vs National Eligibility Cum ...
2023 Latest Caselaw 8364 Mad

Citation : 2023 Latest Caselaw 8364 Mad
Judgement Date : 14 July, 2023

Madras High Court
Kathi Venkata Rajesh vs National Eligibility Cum ... on 14 July, 2023
                                                                             WA No.213 of 2023

                                      IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED:   14.07.2023

                                                           CORAM

                             THE HON'BLE MR.SANJAY V.GANGAPURWALA , CHIEF JUSTICE
                                                              AND
                                           THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU

                                                      WA No.213 of 2023

                     Kathi Venkata Rajesh                                    : Appellant

                                  versus

                     1. National Eligibility Cum Entrance
                         Test UG, Shiksha Kendra-2,
                        Community Centre, Preet Vihar,
                        Delhi-110092.

                     2. Dr.MVS.Prakash,
                        Chairman,
                        Special Medical Board,
                        Regional Inst. of Ophthalmology and Govt.
                        Ophthalmic Hospital, Egmore,
                        Chennai-600 008.

                     3. Dr.Yogeshwari
                        Member Special Medical Board,
                        Professor of Ophthalmology
                        Egmore, Chennai-600008.

                     4. Dr.N.Sharmila
                        Member Special Medical Board,
                        Professor of Ophthalmology
                        Egmore, Chennai-600008.



                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                   WA No.213 of 2023

                     5. National Medical Commission,
                        Rep. by its Secretary,
                        Pocket-14, Sector-8,
                        Dwaraka Phase-1,
                        New Delhi-110077.                                          : Respondents


                     Prayer: Writ appeal filed under Clause 15 of the Letters Patent to set
                     aside the order dated 16.12.2022 passed in W.P.No.33192 of 2022 on
                     the file of this Court.


                     For the Appellant             :     No appearance

                     For the Respondents           :     No appearance
                                                         for respondents 1, 2 and 4
                                                   :     Mr.V.Balamurugane
                                                         for M/s.Muthukumarasamy
                                                         for respondent no.3
                                                   :     Ms.Subharanjani Ananth
                                                         for respondent no.5


                                                         JUDGMENT

(Made by the Hon'ble Chief Justice)

None appears for the appellant.

2. On 07.07.2023, when the matter was called out, none

appeared for the appellant. The matter was adjourned to today. Today

also, none appears for the appellant. On 07.07.2023, we have

observed that in fact the admission process must have concluded by

https://www.mhc.tn.gov.in/judis WA No.213 of 2023

now.

3. As none appears for the appellant, the appeal is dismissed.

There will be no order as to costs.





                                                          (S.V.G., CJ.)                (P.D.A., J.)
                                                                          14.07.2023
                     Index                   : Yes/No
                     Neutral Citation        : Yes/No
                     tar


                     To

1. National Eligibility Cum Entrance Test UG, Shiksha Kendra-2, Community Centre, Preet Vihar, Delhi-110092.

2. The Chairman, Special Medical Board, Regional Inst. of Ophthalmology and Govt. Ophthalmic Hospital, Egmore, Chennai-600 008.

3. The Secretary, National Medical Commission, Pocket-14, Sector-8, Dwaraka Phase-1, New Delhi-110077.

https://www.mhc.tn.gov.in/judis WA No.213 of 2023

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

(tar)

WA No.213 of 2023

14.07.2023

https://www.mhc.tn.gov.in/judis

 
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