L.Mohana vs S.Lakshmidaran
2023 Latest Caselaw 8356 Mad

                                                                                         C.M.A.No.3162 of 2013

                                     THE HIGH COURT OF JUDICATURE AT MADRAS
                                                    DATED: 14.07.2023
                                                         CORAM:
                                   THE HONOURABLE MR JUSTICE R.SUBRAMANIAN
                                                    AND
                                    THE HONOURABLE MRS JUSTICE R.KALAIMATHI

                                                  C.M.A.No.3162 of 2013

                     L.Mohana                                                                  ...Appellant
                                                              Vs.

                     S.Lakshmidaran                                                          ...Respondent


                     Prayer: Civil Miscellaneous Appeal filed under Section 19 of the Family

                     Courts Act, 1984, against the judgment and decree dated 15.12.2012 in

                     M.O.P.No.7 of 2010 on the file of the District Judge, Karaikal.

                                             For Appellant          : Mr.Sundar Narayan

                                             For Respondent         : Mr.T.Saikrishnan



                                                     JUDGMENT

(Judgment of the Court was made by R.SUBRAMANIAN, J.)

As per the joint compromise dated 23.06.2022, the husband has

paid a sum of Rs.5,00,000/- to the wife.

https://www.mhc.tn.gov.in/judis C.M.A.No.3162 of 2013

2.In view of the said payment, this Civil Miscellaneous Appeal will

stand disposed of , M.O.P.No.7 of 2010 will stand allowed, dissolving the

marriage between the parties. No costs.

(R.S.M.,J.) (R.K.M.,J.) 14.07.2023 kkn

Internet:Yes/No Index:Yes/No Speaking/Non-speaking order Nuetral Citation : Yes/No

To:-

The District Court, Karaikal.

https://www.mhc.tn.gov.in/judis C.M.A.No.3162 of 2013

R.SUBRAMANIAN, J.

and R.KALAIMATHI, J.

KKN

C.M.A.No.3162 of 2013

14.07.2023

https://www.mhc.tn.gov.in/judis