V.Umanath vs The Registrar Of Cooperative ...
2023 Latest Caselaw 8264 Mad

                                                                                     W.A.No.84 of 2020

                                      IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 13.07.2023

                                                          CORAM:

                                      THE HONOURABLE MR.JUSTICE D.KRISHNAKUMAR

                                                           AND

                                           THE HONOURABLE MR.JUSTICE P.B. BALAJI

                                                    W.A.No.84 of 2020

                     V.Umanath                                     ...   Appellant

                                  versus

                     1.The Registrar of Cooperative Societies,
                                           (Housing),
                       No.48, Ritherton Salai, Veppery,
                       Chennai-600 017.

                     2.The Deputy Registrar (Housing),
                       Chinthamani Super Market Complex,
                       North Coimbatore, Coimbatore.

                     3.The Official Liquidator/Sale Officer,
                       V.O.C. Industrial Cooperative Housing Society,
                       C/o. The Deputy Registrar (Housing)
                       Chinthamani Super Market Complex,
                       North Coimbatore, Coimbatore.

                     4.Jayaraman.                                  ...   Respondents

                     PRAYER: Writ Appeal filed under Clause 15 of the Letter Patent
                     against the order dated 16.09.2019 in W.P. No. 17356 of 2019.




                     1/4


https://www.mhc.tn.gov.in/judis
                                                                                         W.A.No.84 of 2020

                                          For Appellant          : Mr.A.Tamilarasan
                                          For Respondents        : Mrs.Geetha Thamaraiselvan
                                                                   Special Government Pleader
                                                                   for respondents 1 and 2
                                                                   No appearance for
                                                                   respondents 3 and 4


                                                    JUDGMENT

(Judgment of the Court was delivered by D.KRISHNAKUMAR, J.)

Learned counsel for the appellant seeks to withdraw this writ

appeal and he has also made an endorsement to that effect in the

appeal papers.

2. In view of the submission made by the learned counsel for the

appellant and the endorsement made by the learned counsel for the

appellant to that effect, the writ appeal stands dismissed as withdrawn.

There will be no order as to costs. Consequently, connected

C.M.P.No.1200 of 2020 is closed.

                                                                        [D.K.K., J.]      [P.B.B., J.]
                                                                                  13.07.2023
                     Index                     : Yes/No
                     Neutral Citation          : Yes/No
                     mrn


                     To

https://www.mhc.tn.gov.in/judis W.A.No.84 of 2020

1.The Registrar of Cooperative Societies, (Housing), No.48, Ritherton Salai, Veppery, Chennai-600 017.

2.The Deputy Registrar (Housing), Chinthamani Super Market Complex, North Coimbatore, Coimbatore.

3.The Official Liquidator/Sale Officer, V.O.C. Industrial Cooperative Housing Society, C/o. The Deputy Registrar (Housing) Chinthamani Super Market Complex, North Coimbatore, Coimbatore.

https://www.mhc.tn.gov.in/judis W.A.No.84 of 2020

D.KRISHNAKUMAR, J.

and P.B. BALAJI, J.

(mrn)

W.A.No.84 of 2020

13.07.2023

https://www.mhc.tn.gov.in/judis