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Murugan vs The Commissioner
2023 Latest Caselaw 8178 Mad

Citation : 2023 Latest Caselaw 8178 Mad
Judgement Date : 12 July, 2023

Madras High Court
Murugan vs The Commissioner on 12 July, 2023
                                                                     W.A.No.1390 of 2023


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED:   12.07.2023

                                                    CORAM


                             THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                       AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                              W.A.No.1390 of 2023

                     Murugan                                          .. Appellant

                                                       Vs

                     1.The Commissioner,
                       Hindu Religious and Charitable Endowment Department,
                       Nungambakkam, Chennai.

                     2.The Joint Commissioner,
                       Chennai Division 2,
                       Hindu Religious and Charitable Endowment Department,
                       Ramakrishna Mutt Road,
                       Mylapore, Chennai.

                     3.The Assistant Commissioner,
                       Chennai Divisions,
                       Hindu Religious and Charitable Endowment Department,
                       Yadava Street, Padi, Chennai-50.

                     4.The Executive Officer,
                       Arulmighu Ramanatheeswarar Temple,
                       Porur, Chennai – 600 116.                      .. Respondents



                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                               W.A.No.1390 of 2023


                     Prayer: Appeal filed under Clause 15 of the Letters Patent against the
                     order of the learned Single Judge dated 5.9.2022 passed in
                     W.P.No.23775 of 2022


                                      For the Appellant        : No appearance

                                      For the Respondents      : Mr.N.R.R.Arun Natarajan
                                                                 Spl. G.P. (HR & CE)
                                                                 for respondent Nos.1 to 4


                                                         JUDGMENT

(Delivered by the Hon'ble Chief Justice)

None appears for the appellant. On the last date also, none

appeared for the appellant.

2. Learned Special Government Pleader (HR & CE) submits that

in a separate writ petition bearing W.P.No.5510 of 2023 (Murugan v.

The Commissioner, HR & CE Department, Chennai-34 and others)

under the order dated 2.3.2023 directions were given to the petitioner

to deposit Rs.10 lakh and, on such payment being made, the fourth

respondent therein was to remove the lock and seal. According to

learned Special Government Pleader (HR & CE), the lock and seal has

been removed on payment of Rs.10 lakh on 25.4.2023.

https://www.mhc.tn.gov.in/judis W.A.No.1390 of 2023

3. As none appears for the appellant, the appeal is dismissed.

There will be no order as to costs. Consequently, C.M.P.No.13543 of

2023 is closed.

                                                             (S.V.G., CJ.)             (P.D.A., J.)
                                                                             12.07.2023
                     Index                   : Yes/No
                     Neutral Citation        : Yes/No
                     bbr

                     To

                     1.The Commissioner,

Hindu Religious and Charitable Endowment Department, Nungambakkam, Chennai.

2.The Joint Commissioner, Chennai Division 2, Hindu Religious and Charitable Endowment Department, Ramakrishna Mutt Road, Mylapore, Chennai.

3.The Assistant Commissioner, Chennai Divisions, Hindu Religious and Charitable Endowment Department, Yadava Street, Padi, Chennai-50.

4.The Executive Officer, Arulmighu Ramanatheeswarar Temple, Porur, Chennai – 600 116.

https://www.mhc.tn.gov.in/judis W.A.No.1390 of 2023

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

bbr

W.A.No.1390 of 2023

12.07.2023

https://www.mhc.tn.gov.in/judis

 
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