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B.A.Mohamed Ali vs The Secretary To Government
2023 Latest Caselaw 8097 Mad

Citation : 2023 Latest Caselaw 8097 Mad
Judgement Date : 11 July, 2023

Madras High Court
B.A.Mohamed Ali vs The Secretary To Government on 11 July, 2023
                                                                    W.A.Nos.1532 to 1534 of 2018

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED: 11.07.2023

                                                    CORAM:

                                  THE HONOURABLE MR.JUSTICE D.KRISHNAKUMAR

                                                      AND

                                    THE HONOURABLE MR.JUSTICE P.B. BALAJI

                                         W.A.No.1532 to 1534 of 2018

                     W.A.No.1532 of 2018

                     1.B.A.Mohamed Ali
                     2.B.A.Bismilah                           ...   Appellants

                           versus
                     1.The Secretary to Government,
                       Municipal Administration and
                       Water Supply Department,
                       Fort St.George,
                       Chennai-600 009.

                     2.The Director of Municipal Administration,
                       Municipal Administration Department,
                       Exhilagam, Chepauk,
                       Chennai- 600 005.

                     3.The Regional Director of Municipal Administration,
                       Sarathi Nagar, Kakithappattarai,
                       Vellore-12.

                     4.The District Collector,
                       Thiruvannamalai District,
                       Thiruvannamalai.



                     1/4


https://www.mhc.tn.gov.in/judis
                                                                     W.A.Nos.1532 to 1534 of 2018

                     5.The Commissioner,
                       Arani Municipality,
                       Thiruvannamalai District,
                       Thiruvannamalai.                              ...    Respondents

                     PRAYER: Writ Appeal filed under Clause 15 of the Letter Patent
                     against the order dated 13.11.2017 passed in W.P. No.20741 of 2017.

                     W.A.No.1533 of 2018
                     S.Babu                                                 ...   Appellant
                          versus
                     1.The Director of Municipal Administration,
                       Municipal Administration Department,
                       Exhilagam, Chepauk,
                       Chennai- 600 005.

                     2.The Regional Director of Municipal Administration,
                       Sarathi Nagar, Kakithappattarai,
                       Vellore-12.

                     3.The Commissioner,
                       Arani Municipality,
                       Thiruvannamalai District,
                       Thiruvannamalai.                              ...    Respondents

                     PRAYER: Writ Appeal filed under Clause 15 of the Letter Patent
                     against the order dated 10.11.2017 passed in W.P. No.28645 of 2017.

                     W.A.No.1534 of 2018
                     S.Elangovan                                    ...     Appellant
                           versus
                     1. The Director of Municipal Administration,
                       Municipal Administration Department,
                       Exhilagam, Chepauk,
                       Chennai- 600 005.

                     2.The Regional Director of Municipal Administration,
                       Sarathi Nagar, Kakithappattarai,
                       Vellore-12.


                     2/4


https://www.mhc.tn.gov.in/judis
                                                                                W.A.Nos.1532 to 1534 of 2018

                     3.The Commissioner,
                       Arani Municipality,
                       Thiruvannamalai District,
                       Thiruvannamalai.                                         ...   Respondents

                     PRAYER: Writ Appeal filed under Clause 15 of the Letter Patent
                     against the order dated 10.11.2017 passed in W.P. No.28742 of 2017.

                                          For Appellants          : Mr.B.Jawahar
                                          For Respondents         : Mrs.Geetha Thamaraiselvan
                                                                   Special Government Pleader

                                                      COMMON JUDGMENT

                            (Judgment of the Court was delivered by D.KRISHNAKUMAR, J.)

                                  Learned counsel for the appellants submitted that the aforesaid

                     appeals filed by the appellants have now become infructuous.



                                  2. In view of the said submission made by the learned counsel

                     for the appellants, the writ appeals stand dismissed as infructuous.

                     There         will   be   no   order   as   to   costs.   Consequently,    connected

                     C.M.P.Nos.13250 to 13252 of 2020 are closed.



                                                                        [D.K.K., J.]      [P.B.B., J.]
                                                                                  11.07.2023
                     Index                     : Yes/No
                     Neutral Citation          : Yes/No
                     mrn




                     3/4


https://www.mhc.tn.gov.in/judis
                                                                    W.A.Nos.1532 to 1534 of 2018

                                                                    D.KRISHNAKUMAR, J.

and P.B. BALAJI, J.

(mrn)

To

1.The Secretary to Government, Municipal Administration and Water Supply Department, Fort St.George, Chennai-600 009.

2.The Director of Municipal Administration, Municipal Administration Department, Exhilagam, Chepauk, Chennai- 600 005.

3.The Regional Director of Municipal Administration, Sarathi Nagar, Kakithappattarai, Vellore-12.

4.The District Collector, Thiruvannamalai District, Thiruvannamalai.

5.The Commissioner, Arani Municipality, Thiruvannamalai District, Thiruvannamalai.

W.A.No.1532 to 1534 of 2018

https://www.mhc.tn.gov.in/judis

 
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