Balaji M vs Sri R Lalvena
2023 Latest Caselaw 8073 Mad

                                                               Sub.Application (OS) Nos.190 & 191 of 2023
                                                                             in Cont.P.D.No.32653 of 2023


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 11.07.2023

                                                     CORAM

                                   THE HON'BLE Mr. JUSTICE R.SUBRAMANIAN
                                                     AND
                                  THE HON'BLE Mr. JUSTICE K.KUMARESH BABU

                                     Sub.Application (OS) Nos.190 & 191 of 2023
                                           in Cont.P.D.No.32653 of 2023

                  Balaji M
                                                                                          ... Petitioner
                                                        -Vs-
                  1. Sri R Lalvena
                     IAX, The Commissioner,
                     Tamil Nadu Food and Safety and
                      Drug Administration Department,
                     359, Anna Salai, Chennai-600 009.
                  2. Jagannathan
                     Inspector of Police,
                     E5, Sholavaram Police Station,
                     E5 Police Station, 65V6+6VG, Sholavaram Police Station,
                     Sothuperumbedu.
                  3. Saravanan
                     Badge No.15498,
                     Sholavaram Police Station,
                     E5 Sholavaram Police Station, 65V6+6VG,
                     Sholavaram Police Station, Sothuperumbedu.
                  4. Vijayanandhan
                     Badge No.15614,
                     Sholavaram Police Station,
                     E5 Sholavaram Police Station, 65V6+6VG,
                     Sholavaram Police Station, Sothuperumbedu.


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https://www.mhc.tn.gov.in/judis
                                                                 Sub.Application (OS) Nos.190 & 191 of 2023
                                                                               in Cont.P.D.No.32653 of 2023


                  5. Smt.E.Mohanapriya,
                     Hon'ble Judicial Magistrate No.II,
                     Ponneri, Judicial Magistrate Court,
                     85JV+PX6, Taluk Office Road, Ponneri.
                                                                                         ... Respondents

                  Prayer in both applications:- Sub Applications filed under Section 151 CPC
                  praying (i) to permit the petitioner herein to file the present contempt petition
                  D.No.32653 and (ii) to dispense with the production of the original judgment
                  dated 20.01.2023 made in WP.No.3084 of 2019 respectively.


                                  For Petitioner      :     Mr.G.Vivekanand

                                  For Respondents :         Mr.P.Gurunathan
                                                            Additional Government Pleader
                                                            for R2 to R4
                                                          *****

COMMON ORDER

The petitioner seeks leave for filing the contempt petition.

2. The contempt complaint is that our order dated 20.01.2023 made in

WA.No.2093 of 2018 and WP.Nos.3076 & 3084 of 2019 has been disobeyed

inasmuch as the respondents are seeking to enforce the notifications, which

have been quashed by us. The State has gone an appeal against the said

judgment and the Hon'ble Supreme Court has granted stay of paragraph 13 of

https://www.mhc.tn.gov.in/judis Sub.Application (OS) Nos.190 & 191 of 2023 in Cont.P.D.No.32653 of 2023

the impugned judgment viz., the operative portion of the judgment quashing

the notifications.

3. In view of the same, we do not find any cause for contempt. These

applications are therefore dismissed. Consequently, Cont.P.D.No.32653 of

2023 is also closed.

(R.S.M.J.,) (K.B.J.,) 11.07.2023 kmi

https://www.mhc.tn.gov.in/judis Sub.Application (OS) Nos.190 & 191 of 2023 in Cont.P.D.No.32653 of 2023

R.SUBRAMANIAN, J and K.KUMARESH BABU, J

Sub.Application (OS) Nos.190 & 191 of 2023 in Cont.P.Dr.No.32653 of 2023

11.07.2023

https://www.mhc.tn.gov.in/judis