P.Paul vs The Agricultural Production ...
2023 Latest Caselaw 8071 Mad

                                                                           W.A.(MD)No.1148 of 2014

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED: 11.07.2023

                                                   CORAM:

                                  THE HONOURABLE DR.JUSTICE ANITA SUMANTH
                                                    AND
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                            W.A.(MD)No.1148 of 2014
                                                     and
                                             M.P.(MD)No.1 of 2014



                     P.Paul                                             ...Appellant

                                                      /Vs./


                     1.The Agricultural Production Commissioner
                               and Principal Secretary,
                       Secretariat, St.George Fort,
                       Chennai – 600 009.

                     2.The Chief Engineer (Agricultural Engineering),
                       487, Annasalai, Nandanam,
                       Chennai – 35.

                     3.The Chairman,
                       Tamil Nadu Public Service Commission,
                       V.O.C.Nagar, Park Town,
                       Chennai – 600 003.                               ...Respondents



                     1/4



https://www.mhc.tn.gov.in/judis
                                                                         W.A.(MD)No.1148 of 2014

                     PRAYER:- Writ Appeal - filed under Clause XV of Letters Patent Act, to
                     allow this writ appeal preferred against the order dated 20.08.2014
                     passed in W.P.(MD)No.12220 of 2014 for giving a promotional
                     placement shortly.


                                  For Appellant     : No appearance
                                  For Respondents   : Mr.S.Shaji Bino
                                                    Special Government Pleader


                                                    JUDGMENT

(Judgment of the Court was made by DR.ANITA SUMANTH, J.)

This matter is listed ‘For Dismissal’, as there was no

appearance by or on behalf of the appellant on the last occasion, ie.,

10.07.2023. Even today, the appellant is not represented. Hence, this

Writ Appeal is dismissed for non-prosecution. No costs. Consequently,

connected Miscellaneous Petition is closed.

[A.S.M.J.,] & [R.V.J.,] 11.07.2023 NCC :Yes/No Index :Yes/No Internet :Yes

https://www.mhc.tn.gov.in/judis W.A.(MD)No.1148 of 2014

TO:

1.The Agricultural Production Commissioner and Principal Secretary, Secretariat, St.George Fort, Chennai – 600 009.

2.The Chief Engineer (Agricultural Engineering), 487, Annasalai, Nandanam, Chennai – 35.

3.The Chairman, Tamil Nadu Public Service Commission, V.O.C.Nagar, Park Town, Chennai – 600 003.

https://www.mhc.tn.gov.in/judis W.A.(MD)No.1148 of 2014

DR.ANITA SUMANTH, J.

AND R.VIJAYAKUMAR, J.

sm

Judgment made in W.A.(MD)No.1148 of 2014

Dated:

11.07.2023

https://www.mhc.tn.gov.in/judis