Madras High Court
N.Venkatesan vs The Inspector General Of ... on 11 July, 2023
W.P.No.20393 of 2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 11.07.2023
CORAM
THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
W.P.No.20393 of 2023
N.Venkatesan ... Petitioner
Vs.
1.The Inspector General of Registration,
No.100, Santhome High Road,
Chennai.
2.The District Registrar,
Registration Department,
Tiruvallur District, Tiruvallur.
3.The Sub-Registrar,
Sub-Registrar Office,
R.K.Pet, Pallipet Taluk, Tiruvallur District.
4.K.Panneerselvam
5.Venu Mudali, S/o Iluppasi Singara Mudali
6.Dr.S.Perumal, M.B.B.S
7.K.Karthikeyan
8.R.M.Indiran
9.N.Vijayan
Page 1 of 7
https://www.mhc.tn.gov.in/judis
W.P.No.20393 of 2023
10.N.R.Senthikumar
11.R.Bala
12.A.G.Anandan
13.M.K.Ravichandran
14.V.C.Sudhakaran
15.Muneeswara Nadar
16.Mrs.M.Uma
17.Mr.Yyavaraj
18.Sekar
19.Mrs.Parimala
20.Mr.Subramani
21.Mrs.Jayanthi
22.S.Murthy
23.S.Manoharan
24.M.Palanisamy
25.K.Ponnusamy
26.P.Neelakandan
27.P.Sivakumar
28.M.Selvi ... Respondents
Page 2 of 7
https://www.mhc.tn.gov.in/judis
W.P.No.20393 of 2023
Prayer: Writ Petition is filed under Article 226 of the Constitution of India,
to issue a Writ of Mandamus, directing the respondents 1 to 3 to consider
the petitioner's representation dated 28.03.2022 for conducting the enquiry
on the respondents 4 to 28 and dispose of the case on merits by cancelling
the documents registered in the office of the 3rd respondent.
For Petitioner : Mr.K.M.Malarmannan
For R1 to R3 : Mr.E.Sundaram,
Government Advocate
ORDER
The writ petition has been filed for directing the respondents 1 to 3 to
consider the representation dated 28.03.2022 submitted by the petitioner for
conducting the enquiry on the respondents 4 to 28 and dispose of the same
on merits by cancelling the documents registered in the office of the
3rd respondent.
2. The issues raised in the present writ petition were adjudicated by
this Court in a batch of writ petitions in W.P.No.4192 of 2018 & etc., batch,
and a judgment was delivered on 15.06.2023 and the relevant paragraphs of
the judgment are extracted hereunder:
https://www.mhc.tn.gov.in/judis
W.P.No.20393 of 2023
“ 33. In view of the facts and circumstances, the
following orders are passed:
(i) In respect of the complaints pending before the
District Registrars concerned and the appeals pending
before the respective Appellate Authorities, the Inspector
General of Registration shall direct all the authorities to
follow Circular No.1/2023 dated 10.06.2023 strictly for
the purpose of disposal of the complaints and the appeals
in a consistent manner;
(ii) The Inspector General of Registration is
directed to incorporate the further clarifications as
stated in this order and issue a fresh Circular within a
period of two weeks from the date of receipt of a copy of
this order;
(iii) The respondents are directed to relegate the
parties to approach Civil Court of Law, in the event of
disputed facts regarding civil rights exist between the
parties.
https://www.mhc.tn.gov.in/judis
W.P.No.20393 of 2023
(iv) In the event of violation of the guidelines
issued by the Inspector General of Registration or the
directions issued by this Court or any other lapses,
negligence or dereliction of duty is found while
performing the duties by the authorities, departmental
disciplinary proceedings are to be initiated under the
relevant Service Rules.
(v) The Inspector General of Registration is
directed to conduct periodical Reviews as warranted
under the Rules of Public Administration.
3. In view of the fact that the case of the petitioner is also similar to
that of the cases (cited supra), this writ petition stands disposed of.
No costs.
11.07.2023
skr
Index : Yes
Speaking order
Neutral Citation : Yes
https://www.mhc.tn.gov.in/judis
W.P.No.20393 of 2023
To
1.The Inspector General of Registration,
No.100, Santhome High Road,
Chennai.
2.The District Registrar,
Registration Department,
Tiruvallur District,
Tiruvallur.
3.The Sub-Registrar,
Sub-Registrar Office,
R.K.Pet, Pallipet Taluk,
Tiruvallur District.
https://www.mhc.tn.gov.in/judis
W.P.No.20393 of 2023
S.M.SUBRAMANIAM, J.
skr
W.P.No.20393 of 2023
11.07.2023
https://www.mhc.tn.gov.in/judis
