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E.Prem Kumar vs The Secretary
2023 Latest Caselaw 8016 Mad

Citation : 2023 Latest Caselaw 8016 Mad
Judgement Date : 11 July, 2023

Madras High Court
E.Prem Kumar vs The Secretary on 11 July, 2023
                                                                                W.A.No.102 of 2017

                                      IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 11.07.2023

                                                          CORAM:

                                      THE HONOURABLE MR.JUSTICE D.KRISHNAKUMAR

                                                           AND

                                           THE HONOURABLE MR.JUSTICE P.B. BALAJI

                                                   W.A.No.102 of 2017

                     E.Prem Kumar                                       ...   Appellant

                                  versus

                     1.The Secretary, Government of India,
                       Ministry of Corporate Affairs,
                       5th Floor, 'A' Wing,
                       Shastri Bhavan, Dr.Rajendra Prasad Road,
                       New Delhi-110 001.

                     2.The Director,
                       Serious Fraud Investigation Office,
                       2nd Floor, Paryavaran Bhavan,
                       CGO Complex, Lodhi Road,
                       New Delhi-110 003.

                     3.The Additional Director,
                       Serious Fraud Investigation Office,
                       Regional Office,
                       4th Floor, Thattinarm Village,
                       Bandiguda Hayathnagar Mandal,
                       RR District, Hyderabad -500 068.
                       Telungana.




                     1/5


https://www.mhc.tn.gov.in/judis
                                                                            W.A.No.102 of 2017

                     4.The Senior Assistant Director (Investigation),
                       Inspector and Investigation Officer,
                       Serious Fraud Investigation Office,
                       Corporate Bhavan, Ground Floor,
                       No.29, Rajaji Salai,
                       Chennai – 600 001.

                     5.The Regional Director,
                       Ministry of Corporate Affairs,
                       Shastri Bhavan,
                       26, Haddows Road,
                       Chennai-600 006.

                     6.The Registrar of Companies,
                       Tamil Nadu, Andaman & Nicobar Islands,
                       26, Haddows Road, Chennai – 600 006.

                     7.The Secretary,
                       Church of South India Trust Association,
                       No.5, Whites Road,
                       Royapettah,
                       Chennai- 600 014.

                     8.The Secretary,
                       CSI Synod,
                       No.5, Whites Road,
                       Royapettah,
                       Chennai.

                     7.The Secretary,
                       CSI Coimbatore Diocese (Sub-unit of CSITA)
                       No.256, Race Course,
                       Coimbatore – 641 018.

                     8.A.Dilip Kumar                                ...   Respondents

                     PRAYER: Writ Appeal filed under Clause 15 of the Letter Patent
                     against the order dated 25.01.2017 passed in W.P. No.39371 of 2016.



                     2/5


https://www.mhc.tn.gov.in/judis
                                                                                          W.A.No.102 of 2017

                                       For Appellant           : Ms.R.Sonia Glory
                                       For Respondents         : Mr.D.Simon
                                                                 Standing Counsel
                                                                 for respondents nos.1 to 6
                                                                 Mr.S.Bharathirajan
                                                                 for 9th respondent
                                                                 Mr.A.Immanuel
                                                                 for 10th respondent
                                                                 No appearance– R7 and R8

                                                            JUDGMENT

(Judgment of the Court was delivered by D.KRISHNAKUMAR, J.)

Ms.R.Sonia Glory, learned counsel for the appellant, on

instructions, submitted that the appellant seeks to withdraw the appeal

and the learned counsel has also made an endorsement to that effect.

2. Recording the aforesaid statement made by the learned

counsel for the appellant, and endorsement made to that effect by the

learned counsel for the appellant, the writ appeal stands dismissed as

withdrawn. There will be no order as to costs. Consequently,

connected C.M.P.Nos.1786 to1788 of 2017 are closed.




                                                                      [D.K.K., J.]      [P.B.B., J.]
                                                                                11.07.2023
                     Index                     : Yes/No
                     Neutral Citation          : Yes/No
                     mrn





https://www.mhc.tn.gov.in/judis W.A.No.102 of 2017

To

1.The Secretary, Government of India, Ministry of Corporate Affairs, 5th Floor, 'A' Wing, Shastri Bhavan, Dr.Rajendra Prasad Road, New Delhi-110 001.

2.The Director, Serious Fraud Investigation Office, 2nd Floor, Paryavaran Bhavan, CGO Complex, Lodhi Road, New Delhi-110 003.

3.The Additional Director, Serious Fraud Investigation Office, Regional Office, 4th Floor, Thattinarm Village, Bandiguda Hayathnagar Mandal, RR District, Hyderabad -500 068. Telungana.

4.The Senior Assistant Director (Investigation), Inspector and Investigation Officer, Serious Fraud Investigation Office, Corporate Bhavan, Ground Floor, No.29, Rajaji Salai, Chennai – 600 001.

5.The Regional Director, Ministry of Corporate Affairs, Shastri Bhavan, 26, Haddows Road, Chennai-600 006.

6.The Registrar of Companies, Tamil Nadu, Andaman & Nicobar Islands, 26, Haddows Road, Chennai – 600 006.

https://www.mhc.tn.gov.in/judis W.A.No.102 of 2017

D.KRISHNAKUMAR, J.

and P.B. BALAJI, J.

(mrn)

W.A.No.102 of 2017

11.07.2023

https://www.mhc.tn.gov.in/judis

 
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