The Secretary vs Sri Manthiramoorthi Higher ...
2023 Latest Caselaw 7996 Mad

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 10.07.2023

                                                    CORAM:

                                  THE HONOURABLE DR.JUSTICE ANITA SUMANTH
                                                    AND
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                         W.A.(MD)Nos.1389 to 1391 of 2014
                                                      and
                                          M.P.(MD)Nos.1, 1 and 1 of 2014

                     W.A.(MD)No.1389 of 2014:-

                     1.The Secretary,
                     Sri Manthiramoorthi Higher Secondary School Committee,
                     Tirunelveli Town, Tirunelveli.

                     2.T.S.Arulkumar                                ... Appellants

                                                           Vs.

                     1.Sri Manthiramoorthi Higher Secondary School committee,
                     through its Life Member,
                     S.Manthira Ganesan,
                     11, Railway Feeder Road, Tirunelveli Town,
                     Tirunelveli.

                     2.The District Educational Officer,
                     Tirunelveli -1.                                ... Respondents




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https://www.mhc.tn.gov.in/judis
                     PRAYER:- Writ Appeal filed under Clause 15 of Letters Patent to set
                     aside the order, dated 22.09.2014 passed by this Court in W.P(MD)No.
                     11198 of 2014.


                     W.A(MD)No.1390 of 2014:-

                     1.The Secretary,
                     Sri Manthiramoorthi Higher Secondary School Committee,
                     Tirunelveli Town, Tirunelveli.

                     2.T.S.Arulkumar                               ... Appellants

                                                           Vs.

                     1.Sri Manthiramoorthi Higher Secondary School committee,
                     through its Life Member,
                     S.Manthira Ganesan,
                     11, Railway Feeder Road, Tirunelveli Town,
                     Tirunelveli.

                     2.The District Educational Officer,
                     Tirunelveli -1.                               ... Respondents

                     PRAYER:- Writ Appeal filed under Clause 15 of Letters Patent to set
                     aside the order, dated 22.09.2014 passed by this Court in W.P(MD)No.
                     11199 of 2014.




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https://www.mhc.tn.gov.in/judis
                     W.A(MD)No.1391 of 2014:-

                     The Secretary,
                     Sri Manthiramoorthi Higher Secondary School Committee,
                     Tirunelveli Town, Tirunelveli.                ... Appellant

                                                           Vs.

                     1.Sri Manthiramoorthi Higher Secondary School committee,
                     through its Life Member,
                     S.Manthira Ganesan,
                     11, Railway Feeder Road, Tirunelveli Town,
                     Tirunelveli.

                     2.The District Educational Officer,
                     Tirunelveli -1.                                   ... Respondents

                     PRAYER:- Writ Appeal filed under Clause 15 of Letters Patent to set
                     aside the order, dated 22.09.2014 passed by this Court in W.P(MD)No.
                     8498 of 2014.

                                  For Appellants   :Mr.K.Vinoharan
                                                   for Mr.I.Robert Chandrakumar
                                  For R1           :Mr.Deepak Arun
                                                   for Mr.H.Arumugam
                                  For R2           :Mr.V.Om Prakash
                                                   Government Advocate
                                                                      (in all cases)
                                                       ****




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https://www.mhc.tn.gov.in/judis
                                              COMMON JUDGMENT
                        (Judgment of the Court was delivered by DR.ANITA SUMANTH, J.)


                                  Mr.K.Vinoharan, learned Counsel representing the appellant,

                     duly supported by an endorsement made by Mr.I.Robert Chandrakumar,

                     learned Counsel for the appellants on record, states that these Writ

                     Appeals rendered infructuous. Recording the same, these Writ Appeals

                     stand dismissed as infructuous.       No costs.   Consequently, connected

                     miscellaneous petitions are closed.



                                                                 [A.S.M.J.,] & [R.V.J.,]
                                                                       10.07.2023
                     NCC      :Yes/No
                     Index    :Yes/No
                     Internet :Yes

                     cmr

                     To

                     The District Educational Officer,
                     Tirunelveli -1.




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https://www.mhc.tn.gov.in/judis
                                          DR.ANITA SUMANTH, J.

AND R.VIJAYAKUMAR, J.

cmr

W.A.(MD)Nos.1389 to 1391 of 2014

Dated:

10.07.2023

https://www.mhc.tn.gov.in/judis