S.Kandasamy vs The Joint Registrar ...
2023 Latest Caselaw 7995 Mad

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 10.07.2023

                                                    CORAM:

                                  THE HONOURABLE DR.JUSTICE ANITA SUMANTH
                                                    AND
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                             W.A.(MD)No.65 of 2014
                                                     and
                                             M.P.(MD)No.1 of 2014

                     S.Kandasamy                                        ... Appellant

                                                        Vs.

                     1.The Joint Registrar (Co-operative Societies),
                     Virdhunagar Collectorate Campus,
                     Virdhunagar.

                     2.The Deputy Registrar (Co-operative Societies),
                     Srivilliputhur, Virdhunagar District.

                     3.The Special Officer,
                     S.P.S.P.L.37, Malli Primary Agriculture
                       Co-operative Credit Society Limited,
                     Malli Post, Srivilliputhur Taluk,
                     Virdhunagar District.                              ... Respondents

                     PRAYER:- Writ Appeal filed under Clause 15 of Letters Patent to set
                     aside the order, dated 10.11.2011 passed by this Court in W.P(MD)No.
                     12777 of 2010.

                     1/5



https://www.mhc.tn.gov.in/judis
                                  For Appellant       :Mr.P.R.Privithiraj
                                                      for Mr.L.Praven Kumar
                                  For R1 and R2       :Mr.M.Sidharthan
                                                      Additional Government Pleader
                                  For R3              :Mr.D.Shanmugaraja Sethupathy
                                                          ****
                                                     JUDGMENT

(Judgment of the Court was delivered by DR.ANITA SUMANTH, J.)

Read this order in continuation of and in conjunction with

order dated 04.07.2023, reading as follows:

“A day time is sought and granted to Mr.D.Shanmugaraja Sethupathi, learned Counsel for the third respondent to commit in writing to the payment of Rs.75,000/- and the preferred scheme of instalments.”

2.Today, an affidavit is filed by the Special Officer, SP.SPL.37,

Malli Primary Agriculture Co-operative Credit Society Limited,

Virudhunagar District, wherein, at Para No.4, while setting out the severe

financial crisis that the Society is currently facing, they undertake to

remit a sum of Rs.75,000/- towards interest for belated payment of

earned leave encashment and salary arrears, as full and final settlement.

https://www.mhc.tn.gov.in/judis

3.A copy of this affidavit has been handed over to the learned

appellant's Counsel for onward transmission to the appellant. On

instructions, learned appellant's Counsel states that this arrangement

satisfies the appellant subject to the scheme of installments being

expedited as far as possible.

4.Since the appellant is a super senior citizen, aged 73 years as

on date, let the payment be expedited as far as possible. In any event, it is

made clear that it shall not extend the period of six months as undertaken

and recorded. The first installment shall be paid on the first day of

August 2023, on which date, the appellant shall receive the same in the

office of R3.

5.Recording the above, this Writ Appeal is closed. No costs.

Consequently, connected miscellaneous petition is closed.

                                                                   [A.S.M.J.,] & [R.V.J.,]
                                                                         10.07.2023
                     NCC      :Yes/No
                     Index    :Yes/No
                     Internet :Yes
                     cmr

https://www.mhc.tn.gov.in/judis To

1.The Joint Registrar (Co-operative Societies), Virudhunagar Collectorate Campus, Virdhunagar.

2.The Deputy Registrar (Co-operative Societies), Srivilliputhur, Virdhunagar District.

https://www.mhc.tn.gov.in/judis DR.ANITA SUMANTH, J.

AND R.VIJAYAKUMAR, J.

cmr

W.A.(MD)No.65 of 2014

Dated:

10.07.2023

https://www.mhc.tn.gov.in/judis