A.Chakravarthy vs S.Jayaprakash
2023 Latest Caselaw 7972 Mad

                                                                                C.M.A.No.138 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 10.07.2023

                                                      CORAM

                                  THE HONOURABLE MR.JUSTICE SUNDER MOHAN

                                               C.M.A.No.138 of 2022
                                             and C.M.P.No.1023 of 2022

                    A.Chakravarthy                                                   ... Appellant

                                                          Vs

                    S.Jayaprakash                                              ... Respondent

                    PRAYER:- This Civil Miscellaneous Appeal has been filed under Order

                    XLIII Rule 1 CPC, praying to set aside the ORder and Decreetal Order

                    dated 29.11.2021 made in I.A.No.5 of 2021 in O.S.No.109 of 2013 on the

                    file of the Court of the Additional District Judge (Fast Track Court),

                    Villupuram.

                                         For Appellants        : Mr.T.Dhanasekaran

                                         For the Respondent : No apparance




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https://www.mhc.tn.gov.in/judis
                                                                                  C.M.A.No.138 of 2022


                                                      JUDGMENT

When the matter was taken up for hearing, the learned counsel

appearing for the appellant sought permission of this Court to withdraw the

above Appeal and had also made an endorsement to that effect in the Court

bundle.

2.Recording the said submission of the learned counsel appearing for

the appellant, the above Appeal is dismissed as withdrawn. Consequently,

connected miscellaneous petition is also closed. However, there shall be no

order as to costs.

10.07.2023

gba

Index : Yes/ No Speaking order: Yes/ No Neutral Citation: Yes/ No

https://www.mhc.tn.gov.in/judis C.M.A.No.138 of 2022

SUNDER MOHAN,J.

Gba

C.M.A.No.138 of 2022 and C.M.P.No.1023 of 2022

10.07.2023

https://www.mhc.tn.gov.in/judis