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K.Dhanasekaran vs The Commissioner Of Police
2023 Latest Caselaw 7963 Mad

Citation : 2023 Latest Caselaw 7963 Mad
Judgement Date : 10 July, 2023

Madras High Court
K.Dhanasekaran vs The Commissioner Of Police on 10 July, 2023
                                                                      W.A.No.1308 of 2013



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 10.07.2023

                                                       CORAM

                                  HONOURABLE MR JUSTICE D. KRISHNAKUMAR

                                                            AND

                                     HONOURABLE MR JUSTICE P.B. BALAJI

                                               WA. 1308 of 2013 and

                                                  M.P.No.1 of 2013
                     K.Dhanasekaran                                      ... Appellant
                                                            Vs

                     1. The Commissioner of Police
                        Egmore, Chennai-8.


                     2. The Chief Administrative officer,
                         Market Management Committee,
                         Koyambedy Wholesale Market complex,
                         Koyambedu, Chennai-92.

                     3. The Assistant Commissioner of police,
                        Koyambedu Range, Chennai-17.


                     4. The Inspector of Police (Law & Order),
                        K-11 Koyambedu police station,
                        Koyambedu, Chennai-17.                         ... Respondents

                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                        W.A.No.1308 of 2013



                     Prayer: Writ Appeal filed under Clause 15 of Letters Patent to set aside the

                     order passed by this Court in W.P.No.16279/2013 dated 17.06.2013.

                                  For Appellant      : Mr.S.Muniraj

                                  For respondents    : Mrs.Geetha Thamarai Selvan

                                                      Special Government Pleader

                                                         JUDGEMENT

(Judgment of the Court was delivered by D.KRISHNAKUMAR, J.)

This Intra Court appeal has been filed challenging the order passed by

this Court in W.P.No.16279/2013 dated 17.06.2013.

2. W.P.No.16279/2013 has been filed to quash the impugned order

dated 16.06.2013 passed by the Assistant Commissioner of Police,

Koyambedu Range under which, the request of the appellant to conduct a

public meeting and distribution of freebies to the public has been negatived.

3. The learned counsel for the appellant brought to the notice of this

Court that pending Writ Appeal, this Court has passed an order dated

17.06.2013 in M.P.No.2/2013 in W.A.No.1308/2013, permitting the

https://www.mhc.tn.gov.in/judis W.A.No.1308 of 2013

appellant to conduct meeting on 17.06.2013 and to distribute freebies to the

people. Accordingly, the meeting was conducted and hence, the prayer

sought for in the main writ appeal has become infructuous and nothing

survives for further adjudication.

4. Inview of the above, this Writ Appeal is dismissed as infructous.

No costs. Consequently, connected miscellaneous petition is closed.

                                                                           (D.K.K. J)         (P.B.B. J)

                                                                                        10.07.2023
                     Index: Yes/No
                     Internet: Yes
                     mst

                     To

1. The Commissioner of Police, Egmore, Chennai-8.

2. The Chief Administrative officer, Market Management Committee, Koyambedy Wholesale Market complex, Koyambedu, Chennai-92.

3. The Assistant Commissioner of police, Koyambedu Range, Chennai-17.

4. The Inspector of Police (Law & Order), K-11 Koyambedu police station, Koyambedu, Chennai-17.

https://www.mhc.tn.gov.in/judis W.A.No.1308 of 2013

D.KRISHNAKUMAR, J.

and P. B.BALAJI, J.

mst

W.A.No.1308 of 2013

10.07.2023

https://www.mhc.tn.gov.in/judis

 
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