Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

S.Kaviyarasu vs The District Collector
2023 Latest Caselaw 7873 Mad

Citation : 2023 Latest Caselaw 7873 Mad
Judgement Date : 7 July, 2023

Madras High Court
S.Kaviyarasu vs The District Collector on 7 July, 2023
                                                                        W.A.No.1416 of 2023



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED:    07.07.2023

                                                      CORAM :

                           THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                          AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                                 W.A.No.1416 of 2023
                     S.Kaviyarasu                                       .. Appellant

                                                          Vs

                     1.The District Collector,
                       Tirupur District.

                     2.The Block Development Officer,
                       Pongalur Panchayat Union,
                       Pongalur, Tirupur District.

                     3.The President/Executive Officer,
                       Thonguttipalayam Village Panchayat,
                       Thonguttipalayam,
                       Tirupur District.

                     4.The Joint Director/Project Director,
                       District Rural Development Agency,
                       Tirupur District.                                .. Respondents

                     Prayer: Appeal under Clause 15 of the Letters Patent against the
                     order 7.9.2022 passed in W.P.No.22989 of 2021 by the learned Single
                     Judge.




                     __________
                     Page 1 of 5


https://www.mhc.tn.gov.in/judis
                                                                                W.A.No.1416 of 2023



                                      For the Appellant        : Mr.M.Muruganantham
                                      For the Respondents      : Mr.P.Muthukumar
                                                                 State Government Pleader
                                                                 assisted by
                                                                 Mrs.R.Anitha
                                                                 Spl. Government Pleader


                                                         JUDGMENT

(Delivered by the Hon'ble Chief Justice)

We have heard Mr.M.Muruganantham, learned counsel for the

appellant and Mr.P.Muthukumar, learned State Government Pleader,

assisted by Mrs.R.Anitha, learned Special Government Pleader for

the respondents.

2. The appellant has filed the writ petition seeking a direction

to provide drinking water pipe connection to the appellant's home

under the Athikadavu Drinking Water Scheme.

3. Learned Single Judge considering that there is acute water

shortage held that individual pipeline cannot be given to a particular

home. The actual requirement in the village is 216480 litres per

day, however the actual supply is only 177140 litres per day and, as

__________

https://www.mhc.tn.gov.in/judis W.A.No.1416 of 2023

such, a common connection is provided to every 10 homes. The

learned Single Judge has also granted liberty to the appellant to

renew his request for getting appropriate water connection if the

third respondent has adequate supply of water through Athikadavu

Drinking Water Scheme or any other scheme.

4. In the light of liberty granted, the appellant may make a

representation to the respondent authority, which the respondent

authority shall consider on its own merits.

The writ appeal is disposed of accordingly. There will be no

order as to costs. Consequently, C.M.P.No.13822 of 2023 is closed.

                                                         (S.V.G., CJ.)                 (P.D.A., J.)
                                                                         07.07.2023
                     Index            :            Yes/No
                     Neutral Citation :            Yes/No
                     sasi



                     To:

                     __________



https://www.mhc.tn.gov.in/judis W.A.No.1416 of 2023

1.The District Collector, Tirupur District.

2.The Block Development Officer, Pongalur Panchayat Union, Pongalur, Tirupur District.

3.The President/Executive Officer, Thonguttipalayam Village Panchayat, Thonguttipalayam, Tirupur District.

4.The Joint Director/Project Director, District Rural Development Agency, Tirupur District.

__________

https://www.mhc.tn.gov.in/judis W.A.No.1416 of 2023

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU,J.

(sasi)

W.A.No.1416 of 2023

07.07.2023

__________

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter