M.G.Mamila vs The Tahsildar
2023 Latest Caselaw 7845 Mad

                                                                   1

                                          IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                          DATE : 07.07.2023

                                                                CORAM

                                          THE HONOURABLE MR. JUSTICE M.DHANDAPANI

                                               CONTEMPT PETITION NO. 1316 of 2023

                     M.G.Mamila                                                    .. Petitioner

                                                                 - Vs -

                     The Tahsildar,
                     Saravana Murthy,
                     Denkanikottai-635 107
                     Krishnagiri District.                                       .. Respondent

                                  Contempt Petition filed under Section 11 of the Contempt of Courts Act to

                     punish the respondent for wilful disobedience of the order passed by this Court

                     in W.P. No.16445 of 2022 dated 11.07.2022.



                                        For Petitioner       : M/s.R.Bharath

                                        For Respondent       : Mrs. N.Senthil Selvi,
                                                               Government Advocate


                                                              JUDGMENT

This petition has been filed by the petitioner praying this Court to punish

the respondent for wilful disobedience of the order passed by this Court in W.P.

No.16445 of 2022 dated 11.07.2022.

https://www.mhc.tn.gov.in/judis

2. When the matter was taken up, learned Government Advocate

appearing for the respondent submitted that the order passed by this Court has

been complied with and a Copy of the order dated 24.11.2022 complying with

the directions of this Court is placed before this Court. Recording the said

statement as to compliance, this contempt petition stands closed. However,

there shall be no order as to costs.

                                                                                       07.07.2023


                     Index        : Yes/No
                     Internet : Yes/No
                     NHS

https://www.mhc.tn.gov.in/judis

https://www.mhc.tn.gov.in/judis

M.DHANDAPANI, J

NHS

CONT. PTN. NO. 1316 of 2023

07.07.2023

https://www.mhc.tn.gov.in/judis