Kavitha Puvirajasingam vs The Milk Commissioner
2023 Latest Caselaw 7772 Mad

                                                                  W.A.(MD) No.1005 of 2023


                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 06.07.2023

                                                      CORAM:

                              THE HONOURABLE MR.JUSTICE S.VAIDYANATHAN
                                                 and
                         THE HONOURABLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY


                                              W.A.(MD) No.1005 of 2023
                                                        and
                                             C.M.P.(MD) No.7767 of 2023


                 Kavitha Puvirajasingam                                          ... Appellant

                                                        -vs-

                 1.The Milk Commissioner
                    for Milk Production and
                    Dairy Development
                   Chennai-600 051

                 2.The Additional Commissioner
                    for Milk Production and
                    Dairy Development
                   Chennai-600 051

                 3.The Deputy Registrar (Diary)
                   Diary Development
                   Theni                                                         ... Respondents

                           Writ Appeal filed under Clause 15 of Letters Patent to set aside the

                 order, dated 08.06.2023, passed in W.P.(MD) No.13160 of 2023, on the file of

                 this Court.


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                 Page 1 of 4

https://www.mhc.tn.gov.in/judis
                                                                         W.A.(MD) No.1005 of 2023



                                  For Appellant      : Mr.D.Venkatachalam

                                  For Respondents    : Mr.M.Lingadurai
                                                       Special Government Pleader



                                                       JUDGMENT

[Judgment of the Court was made by S.VAIDYANATHAN, J.]

This intra-court appeal is directed against the order dated

08.06.2023, passed in W.P.(MD) No.13160 of 2023, rejecting the request of the

appellant to quash the order of transfer dated 08.05.2023, passed by the

second respondent.

2. Admittedly, after issuance of the order of transfer, the appellant

/ writ petitioner has been relieved from service on 11.05.2023. The learned

Single Judge gone through the materials available on record and came to the

conclusion that there is no legal ground to interfere with the order of transfer.

Merely because the appellant is a single mother and her child is having some

medical issues, Courts cannot interfere with the order of transfer, on the

ground of sympathy. It is for the authority concerned to consider the same.

Hence, we find no ground to interfere with order passed by the learned Single

Judge and the writ appeal is therefore liable to the dismissed.

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https://www.mhc.tn.gov.in/judis W.A.(MD) No.1005 of 2023

3. Accordingly, this writ appeal fails and it is dismissed. No costs.

Consequently, connected miscellaneous petition is closed.

                                                               [S.V.N., J.]          [D.B.C., J.]
                                                                        06.07.2023
                 NCC      : Yes / No
                 Index : Yes / No
                 Internet : Yes / No

                 krk

                 To:
                 1.The Milk Commissioner,
                     for Milk Production and
                     Dairy Development,
                   Chennai-600 051.

2.The Additional Commissioner, for Milk Production and Dairy Development, Chennai-600 051.

3.The Deputy Registrar (Diary), Diary Development, Theni.

____________

https://www.mhc.tn.gov.in/judis W.A.(MD) No.1005 of 2023

S.VAIDYANATHAN, J.

and D.BHARATHA CHAKRAVARTHY, J.

krk

W.A.(MD) No.1005 of 2023 and C.M.P.(MD) No.7767 of 2023

06.07.2023

____________

https://www.mhc.tn.gov.in/judis