Karadipatti Village Panchayat vs The District Collector And
2023 Latest Caselaw 7766 Mad

                                                                      W.A.(MD)No.1123 of 2014

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 06.07.2023

                                                    CORAM:

                                  THE HONOURABLE DR.JUSTICE ANITA SUMANTH
                                                    AND
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                            W.A.(MD)No.1123 of 2014
                                                     and
                                             M.P.(MD)No.1 of 2014

                     1.Karadipatti Village Panchayat,
                       Rep. by its Panchayat President,
                       Alagumalai.

                     2.R.Alagumalai                                ...Appellants

                                                          /Vs./

                     1.The District Collector and
                       Inspector of Panchayat,
                       Madurai District,
                       Madurai.

                     2.The Assistant Director of Panchayat,
                       Madurai District, Madurai.

                     3.The Block Development Officer,
                       Village Panchayat,
                       Thiruparankundram Panchayat Union,
                       at Thirunagar,
                       Madurai.


                     1/4



https://www.mhc.tn.gov.in/judis
                                                                            W.A.(MD)No.1123 of 2014




                     4.N.Vani - Member of 8th Ward

                     5.S.Rajkumar,
                       Vice President.                                   ...Respondents

                     PRAYER:- Writ Appeal - filed under Clause XV of Letters Patent Act, to
                     allow the writ appeal and set aside the order dated 24.07.2014 passed by
                     the learned Judge in W.P.(MD)No.11872 of 2014 on the file of this Court.


                                  For Appellants     : Mr.S.Rajasekar
                                  For Respondents    : Mr.M.Siddharthan (R1 to R3)
                                                     Additional Government Pleader
                                                      No appearance (R4)




                                                     JUDGMENT

(Judgment of the Court was made by DR.ANITA SUMANTH, J.)

Mr.S.Rajasekar, learned counsel for the appellants has made an

endorsement to the effect that the writ appeal has been rendered

infructuous.

https://www.mhc.tn.gov.in/judis W.A.(MD)No.1123 of 2014

2. Recording the same, this Writ Appeal is dismissed as

infructuous. No costs. Consequently, connected Miscellaneous Petition

is closed.

[A.S.M.J.,] & [R.V.J.,] 06.07.2023 NCC :Yes/No Index :Yes/No Internet :Yes sm

TO:

1.The District Collector and Inspector of Panchayat, Madurai District, Madurai.

2.The Assistant Director of Panchayat, Madurai District, Madurai.

3.The Block Development Officer, Village Panchayat, Thiruparankundram Panchayat Union, at Thirunagar, Madurai.

https://www.mhc.tn.gov.in/judis W.A.(MD)No.1123 of 2014

DR.ANITA SUMANTH, J.

AND R.VIJAYAKUMAR, J.

sm

Order made in W.A.(MD)No.1123 of 2014

Dated:

06.07.2023

https://www.mhc.tn.gov.in/judis