Citation : 2023 Latest Caselaw 7641 Mad
Judgement Date : 5 July, 2023
W.A.Nos.2475 and 2476 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 05.07.2023
CORAM
THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU
W.A.Nos.2475 and 2476 of 2022
R.S.Geethapriya .. Appellant in
both appeals
Vs
1.The Secretary to the Government,
Fisheries and Animal Husbandry Department,
Fort St. George,
Secretariat, Chennai-600 009.
2.The Secretary,
Tamil Nadu Public Service Commission,
V.O.C. Nagar,
Park Town, Chennai-600 003.
3.The Commissioner,
Fisheries and Fishermen Welfare Department,
Nandanam, Chennai-600 035.
4.The Vice Chancellor,
Tamil Nadu Dr. J.Jayalalitha Fisheries University,
Vettar River View Campus,
Nagapattinam,
Nagapattinam District.
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W.A.Nos.2475 and 2476 of 2022
5.The Registrar,
Tamil Nadu Dr. J.Jayalalitha Fisheries University,
Vettar River View Campus,
Nagapattinam,
Nagapattinam District.
6.S.Prabhu
7.A.Ameen
8.M.Karthi .. Respondents in
both appeals
(Respondents 6 to 8 impleaded as per the order
dt. 6.2.2023 in CMP Nos.2419 and 2421 of 2023)
Prayer: Appeals filed under Clause 15 of the Letters Patent against the
order of the learned Single Judge dated 3.11.2022 passed in
W.M.P.Nos.28265 and 28260 of 2022 in W.P.Nos.28973 and 28969 of
2022.
For the Appellant : Mr.S.Conscious Ilango
For the Respondents : Mr.P.Muthukumar
State Government Pleader
for respondent Nos.1 and 3
: Mr.R.Bharanidharan
for respondent No.2
: Mr.V.Vijay Shankar
for respondent Nos.4 and 5
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W.A.Nos.2475 and 2476 of 2022
COMMON JUDGMENT
(Delivered by the Hon'ble Chief Justice)
We have heard Mr.S.Conscious Ilango, learned counsel for the
appellant; Mr.P.Muthukumar, learned State Government Pleader for
respondents 1 and 3; Mr.R.Bharanidharan, learned counsel for the
second respondent and, Mr.V.Vijay Shankar, learned counsel for
respondents 4 and 5.
2. The present appeals are filed against the refusal of the interim
order. The writ petitions are pending before the learned Single Judge.
A Co-ordinate Bench of this Court under its order dated 6.2.2023 had
permitted the appellant to appear for the examination. The
declaration of the result is withheld.
3. The writ petitions are pending consideration before the
learned Single Judge. Results of the other candidates have also not
yet been declared.
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W.A.Nos.2475 and 2476 of 2022
4. In view of the fact that the writ petitions are now pending
consideration, the parties may request the learned Single Judge to
take up the writ petitions for final disposal at an early date. The
declaration of the result of the appellant's examination would certainly
be subject to the result of the decision of the learned Single Judge.
5. It is made clear that we have not considered the matter on
merits. All contentions are kept open.
6. The writ appeals are, accordingly, disposed of. There will be
no order as to costs. Consequently, C.M.P.Nos.19252 and 19257 of
2022 are closed.
(S.V.G., CJ.) (P.D.A., J.)
05.07.2023
Index : Yes/No
Neutral Citation : Yes/No
bbr
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W.A.Nos.2475 and 2476 of 2022
To
1.The Secretary to the Government,
Fisheries and Animal Husbandry Department,
Fort St. George,
Secretariat, Chennai-600 009.
2.The Secretary,
Tamil Nadu Public Service Commission,
V.O.C. Nagar,
Park Town, Chennai-600 003.
3.The Commissioner,
Fisheries and Fishermen Welfare Department,
Nandanam, Chennai-600 035.
4.The Vice Chancellor,
Tamil Nadu Dr. J.Jayalalitha Fisheries University,
Vettar River View Campus,
Nagapattinam,
Nagapattinam District.
5.The Registrar,
Tamil Nadu Dr. J.Jayalalitha Fisheries University,
Vettar River View Campus,
Nagapattinam,
Nagapattinam District.
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W.A.Nos.2475 and 2476 of 2022
THE HON'BLE CHIEF JUSTICE
AND
P.D.AUDIKESAVALU, J.
bbr
W.A.Nos.2475 and 2476 of 2022
05.07.2023
https://www.mhc.tn.gov.in/judis
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