Unknown vs State Represented By
2023 Latest Caselaw 7549 Mad

                                                             Criminal Original Petition No.14696 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 04.07.2023

                                                    CORAM

                            THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                  Criminal Original Petition No.14696 of 2023
                                                     and
                                       Crl.M.P.Nos.9202 & 9203 of 2023
                     1.Thanga Ananthan
                       S/o.Thangavel

                     2.Senthurapandian
                       S/o.Pitchapillai

                     3.Padmanaban
                       S/o.Balaguru

                     4.Ramalingam
                       S/o.Veerasamy

                     5.Dhanuvel
                       S/o.Kaliyaperumal

                     6.Prasanth
                       S/o.Barathidasan

                     7.Tamizhvanan
                       S/o.Ramaiyan

                     8.Palanisamy
                       S/o.Velayutham

                     9.Ravi
                       S/o.Kaliyan

                     1/5
https://www.mhc.tn.gov.in/judis
                                                                      Criminal Original Petition No.14696 of 2023

                     10.Selvakumar
                        S/o.Boovaraghasamy

                     11.Siva Shanmugam
                        S/o.Chellasamy

                     12.John Kennedy
                        S/o.Periyanayagasamy
                     13.Gandhi
                        S/o.Jaganathan                                                 ...Petitioners
                                                               Vs
                     1.State represented by
                       Inspector of Police,
                       Srimushnam Police Station,
                       Cuddalore District.
                       Crime No.21 of 2018

                     2.Peer Basha
                       Inspector of Police,
                       Srimushnam Police Station,
                       Cuddalore District.                                             ... Respondents

                     PRAYER : Criminal Original Petition filed under Section 482 of the Code
                     of Criminal Procedure, 1973, praying to call for the records in
                     S.T.C.No.1144 of 2020 pending on the file of learned Judicial Magistrate II,
                     Virudhachalam, Cuddalore District and quash the same.
                                For Petitioners   : Mr.P.Dhileepan
                                For Respondents : Mr.A.Damodaran
                                                    Additional Public Prosecutor [R1]
                                                      *****
                                                   ORDER

This Criminal Original Petition has been filed seeking to quash the

proceedings in S.T.C.No.1144 of 2020 pending on the file of learned

Judicial Magistrate II, Virudhachalam, Cuddalore District.

https://www.mhc.tn.gov.in/judis Criminal Original Petition No.14696 of 2023

2. Heard Mr.P.Dhileepan, learned counsel for petitioner and

Mr.A.Damodaran, learned Additional Public Prosecutor appearing for first

respondent.

3. The facts of this case is covered by the reported judgment of this

Court in 2018 2 LW (Crl) 606 [Jeevanandham and others Vs. State Rep.

by Inspector of Police and another].

Accordingly, this Criminal Original Petition is allowed and the

proceedings in S.T.C.No.1144 of 2020 pending on the file of learned

Judicial Magistrate II, Virudhachalam, Cuddalore District, are hereby

quashed. Consequently, connected miscellaneous petitions are closed.

04.07.2023 Index : Yes/No Speaking order:Yes/No Neutral citation:Yes/No gm

https://www.mhc.tn.gov.in/judis Criminal Original Petition No.14696 of 2023

N.ANAND VENKATESH, J

gm

To

1.The Judicial Magistrate II, Virudhachalam, Cuddalore District.

1.The Inspector of Police, Srimushnam Police Station, Cuddalore District.

Crime No.21 of 2018

2.The Public Prosecutor, High Court, Madras.

Criminal Original Petition No.14696 of 2023

https://www.mhc.tn.gov.in/judis Criminal Original Petition No.14696 of 2023

04.07.2023

https://www.mhc.tn.gov.in/judis