Unknown vs State Represented By
2023 Latest Caselaw 7546 Mad

                                                                 Criminal Original Petition No.14697 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 04.07.2023

                                                       CORAM

                            THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                      Criminal Original Petition No.14697 of 2023
                                                         and
                                          Crl.M.P.Nos.9205 & 9208 of 2023

                     1.Thanga Ananthan
                       S/o.Thangavel

                     2.Selvakumar
                       S/o.Poovaragasamy

                     3.Vela.Palanisamy
                       S/o.Velayutham

                     4.Ravi
                       S/o.Kaliyan

                     5.Durai.Veerasamy
                       S/o.Duraisamy

                     6.Sathyanathan
                       S/o.Poorasamy

                     7.Sivagnanam
                       S/o.Krishnan

                     8.K.Govindarajan
                       S/o.Krishnamoorthy



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https://www.mhc.tn.gov.in/judis
                                                               Criminal Original Petition No.14697 of 2023

                     9.Tamizhvanan
                       S/o.Ramaian

                     10.Rajavelu
                        S/o.Thangarasu

                     11.Pattusamy
                        S/o.Veeran

                     12.Padmanabanm
                        S/o.Balaguru

                     13.Radhakrishnan
                        S/o.Srinivasan

                     14.Sathish Kumar
                        S/o.Boovarahasamy

                     15.Muthuramalingam
                        S/o.Athamalingam                                        ...Petitioners
                                                       Vs
                     1.State represented by
                       Inspector of Police,
                       Srimushnam Police Station,
                       Cuddalore District.
                       Crime No.65 of 2018

                     2.Balakrishnan
                       Inspector of Police,
                       Srimushnam Police Station,
                       Cuddalore District.                                      ... Respondents
                     PRAYER : Criminal Original Petition filed under Section 482 of the Code
                     of Criminal Procedure, 1973, praying to call for the records in
                     S.T.C.No.1142 of 2020 pending on the file of Judicial Magistrate II,
                     Virudhachalam, Cuddalore District and quash the same.

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                                                                       Criminal Original Petition No.14697 of 2023

                                        For Petitioners    : Mr.P.Dhileepan

                                        For Respondents : Mr.A.Damodaran
                                                          Additional Public Prosecutor [R1]

                                                              *****

                                                           ORDER

This Criminal Original Petition has been filed seeking to quash the

proceedings in S.T.C.No.1142 of 2020 pending on the file of Judicial

Magistrate II, Virudhachalam, Cuddalore District.

2. Heard Mr.P.Dhileepan, learned counsel for petitioners and

Mr.A.Damodaran, learned Additional Public Prosecutor appearing for first

respondent.

3. The facts of this case is covered by the reported judgment of this

Court in 2018 2 LW (Crl) 606 [Jeevanandham and others Vs. State Rep.

by Inspector of Police and another].

Accordingly, this Criminal Original Petition is allowed and the

proceedings in S.T.C.No.1142 of 2020 pending on the file of Judicial

https://www.mhc.tn.gov.in/judis Criminal Original Petition No.14697 of 2023

N.ANAND VENKATESH, J

gm

Magistrate II, Virudhachalam, Cuddalore District, are hereby quashed.

Consequently, connected miscellaneous petitions are closed.

04.07.2023 Index : Yes/No Speaking order:Yes/No Neutral citation:Yes/No gm

To

1.The Judicial Magistrate II, Virudhachalam, Cuddalore District.

2.The Inspector of Police, Srimushnam Police Station, Cuddalore District.

Crime No.65 of 2018

3.The Public Prosecutor, High Court, Madras.

Criminal Original Petition No.14697 of 2023

https://www.mhc.tn.gov.in/judis