Unitch Network Infrastructure ... vs Gospell Digital Technology Pvt. ...
2023 Latest Caselaw 978 Mad

                                                                           W.A.No.148 of 2023


                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 24.01.2023

                                                       CORAM

                                     THE HON'BLE MR.T.RAJA, ACTING CHIEF JUSTICE

                                                        AND

                                  THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY

                                              Writ Appeal No.148 of 2023

                     Unitch Network Infrastructure Pvt. Ltd.
                     Plot No.34, N.No.8, 2nd Cross Street
                     Andal Nagar, Adambakkam
                     Chennai 600 088.                                 ..   Appellant

                                                         Vs.

                     1. Gospell Digital Technology Pvt. Ltd.
                        Rep. by Authorised Signatory
                        No.802, Filix Tower, Opp. Asian Paints Ltd.
                        LBS Marg, Bhandup (W)
                        Mumbai 400 078.

                     2. Tamil Nadu Arasu Cable TV Corpn. Ltd.
                        Rep. by the Managing Director
                        Anna Salai, Chennai 600 002.

                     3. Sopos Technologies Pvt. Ltd.
                        Sophos House
                        Saigulshan Complex Beside
                        White House, Panchavati Cross Road
                        Ahmedabad
                        Gujarat 380 006.                              ..   Respondents



                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                      W.A.No.148 of 2023




                     Prayer: Appeal under Clause 15 of Letters Patent against the order
                     dated 23.12.2022 made in WMP No.33869 of 2022 in W.P.No.34406 of
                     2022.


                                         For the Appellant         : Mr.T.T.Ravichandran

                                         For the Respondents       : Mr.P.S.Raman
                                                                     Senior Counsel
                                                                     For Mrs.Adithyareddy
                                                                     Ms.P.Sri Harini
                                                                     for Respondent-1

                                                                     Mr.J.Ravindran
                                                                     Additional Advocate General
                                                                     For Mrs.M.Sneha
                                                                     Mr.A.Vimal Mohan
                                                                     for Respondent-2


                                                          JUDGMENT

(Delivered by the Hon'ble Acting Chief Justice)

This appeal is directed against the interim order dated

23.12.2022 made in WMP No.33869 of 2022 in W.P.No.34406 of 2022.

2. When the matter is taken up for hearing, learned counsel

appearing for both the parties submitted that the writ petition would

be taken up today at 4 pm by the learned Single Judge and that they

https://www.mhc.tn.gov.in/judis W.A.No.148 of 2023

would argue the matter.

3. Learned counsel for the appellant submitted that in view of

the filing of this appeal, the counter could not be filed before the

learned Single Judge, though it was made ready and therefore,

requested this Court to permit him to file the same before the learned

Single Judge.

4. In view of the above, the writ appeal is dismissed. The

appellant is at liberty to file the counter before the learned Single

Judge. There will be no order as to costs. Consequently, CMP No.1376

of 2023 is also dismissed.

                                                                      (T.R., ACJ.)   (D.B.C., J.)
                                                                              24.01.2023
                     Index            : Yes/No
                     Neutral Citation : Yes/No

                     kpl

                     To

                     The Managing Director

Tamil Nadu Arasu Cable TV Corpn. Ltd. Anna Salai, Chennai 600 002.

https://www.mhc.tn.gov.in/judis W.A.No.148 of 2023

T.RAJA, ACJ, and D.BHARATHA CHAKRAVARTHY,J

(kpl)

W.A.No.148 of 2023

24.01.2023

https://www.mhc.tn.gov.in/judis