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Venkidusamy vs Karuppasamy
2023 Latest Caselaw 833 Mad

Citation : 2023 Latest Caselaw 833 Mad
Judgement Date : 20 January, 2023

Madras High Court
Venkidusamy vs Karuppasamy on 20 January, 2023
                                                                              S.A.No.937 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED: 20.01.2023

                                                       CORAM

                            THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN

                                                   S.A.No.937 of 2022

                Venkidusamy                                              ...Appellant

                                                          -Vs-

                   Palanal (Died)
                1. Karuppasamy
                2. Ammasi Akkal
                3. Sarasal                                       ... Respondents
                Prayer: Second Appeal filed under Section 100 of CPC to set aside the
                Judgment and Decree passed in A.S.No.41 of 2018 on the file of the Sub-Court,
                Sathyamangalam dated 12.03.2019 confirming the Judgment and decree passed
                in O.S.No.146 of 2005 on the file of the District Munsif Court,
                Sathyamangalam, dated 20.08.2013.
                                   For Appellant    : No appearance

                                   For R1           : Mr.I.C.Vasudevan
                                   For R2 and R3    : Mr.S.Manikandan

                                                  JUDGMENT

When the matter was called on 12.01.2023, there was no representation

on behalf of the petitioner. Hence, the matter was listed to-day i.e., on

20.01.2023.

https://www.mhc.tn.gov.in/judis

S.A.No.937 of 2022

2. Today also, when the matter was called, there is no representation on

behalf of the appellant. Hence, this Second Appeal is dismissed for 'non

prosecution'. No costs.

20.01.2023

Internet: Yes Index : Yes/No Speaking/Non Speaking order mn

To

1. The Sub-Court, Sathyamangalam.

2. The District Munsif Court, Sathyamangalam.

G.K.ILANTHIRAIYAN. J,

https://www.mhc.tn.gov.in/judis

S.A.No.937 of 2022

mn

S.A.No.937 of 2022

20.01.2023

https://www.mhc.tn.gov.in/judis

 
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