M.Senthil Kumar vs Dhanam @ Dhanam Ammal
2023 Latest Caselaw 709 Mad

                                                                                   C.M.A.No.235 of 2014

                                  IN T HE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 12.01.2023
                                                        CORAM
                                  THE HONOURABLE MR. JUSTICE A.A.NAKKIRAN
                                                C.M.A.No.235 of 2014


                     M.Senthil Kumar                                             ... Appellant

                                                               ..Vs..

                     1.Dhanam @ Dhanam Ammal
                     2.Ayyammal
                     3.Sumathi
                     4.Valarmathi
                     5.Elamathi
                     6.Chinnathambi                                              ... Respondents


                     Prayer: Civil Miscellaneous Appeal filed under Section 384(1) of the Indian
                     Succession Act, 1925 r/w Section 96 of CPC., against the judgment and
                     decree dated 26.06.2013 made in Probate O.P No.113 of 2012 on the file of
                     the I Additional District Court, Salem.

                                    For Appellant              : No Appearance

                                    For Respondents            : No Appearance




                     1/3


https://www.mhc.tn.gov.in/judis
                                                                                 C.M.A.No.235 of 2014


                                                      JUDGMENT

When the matter was taken up for hearing on 09.01.2023 and

10.01.2023, there was no representation on behalf of the appellant and hence,

the matter was directed to be posted under the caption "for dismissal" on

12.01.2023. Even today, (12.01.2023) there is no representation on behalf of

the appellant either in person or through the counsel on record. Hence, the

Civil Miscellaneous Appeal is dismissed for non-prosecution.

12.01.2023

Index:Yes/No Speaking/Non-speaking Order

uma

To

1.The I Additional District Judge, Salem.

2.The Section Officer V.R.Section, High Court of Madras.

https://www.mhc.tn.gov.in/judis C.M.A.No.235 of 2014

A.A.NAKKIRAN, J.

uma

C.M.A.No.235 of 2014

12.01.2023

https://www.mhc.tn.gov.in/judis