Krishnammal vs Lingammal
2023 Latest Caselaw 571 Mad

                                                                                 S.A.No.109 of 2004

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 10.01.2023

                                                     CORAM:

                                  THE HONOURABLE MR.JUSTICE S.SOUNTHAR

                                                S.A.No.109 of 2004

                 Krishnammal                                               ...Appellant
                                                      -Vs-
                 1.Lingammal

                 2.Sarojini

                 3.Perumalsamy

                 4.Sankarappan                                           ... Respondents


                 PRAYER: Second Appeal is filed under Section 100 of the Code of Civil

                 Procedure, to set aside the judgment and decree of the learned Subordinate Judge,

                 Kovilpatti, dated 01.04.2003 in A.S.No.35 of 2001, confirming the judgment and

                 decree of the learned District Munsif, Kovilpatti, dated 30.04.2001 in O.S.No.123

                 of 1995.

                                     For Appellant     : Mr.L.Siva



                 1/3

https://www.mhc.tn.gov.in/judis
                                                                                      S.A.No.109 of 2004

                                                        JUDGMENT

The learned counsel appearing for the appellant made an endorsement

seeking leave of the Court to withdraw this second appeal.

2. Leave is granted and the Second Appeal is dismissed as withdrawn.

However, there shall be no order as to costs.

                                                                                  10.01.2023

                 NCC      : Yes / No
                 Index : Yes / No
                 Internet : Yes / No
                 cp


                 To

1. The Subordinate Judge, Kovilpatti.

2. The District Munsif, Kovilpatti.

3.The Record Keeper, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A.No.109 of 2004

S.SOUNTHAR, J.

CP

S.A.No.109 of 2004

10.01.2023

https://www.mhc.tn.gov.in/judis