Lequatorze Souceilammalle vs Malea Saint Julien
2023 Latest Caselaw 485 Mad

                                                                                    C.M.A.No.1331 of 2018

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                        DATED: 09.01.2023
                                                            CORAM
                                    THE HONOURABLE MR. JUSTICE A.A.NAKKIRAN
                                                   C.M.A.No.1331 of 2018
                                                            and
                                                   C.M.P No.23627 of 2018

                     Lequatorze Souceilammalle                                     ... Appellant

                                                                ..Vs..

                     Malea Saint Julien                                            ... Respondent


                     Prayer: Civil Miscellaneous Appeal filed under Order XLIII Rule 1(na)
                     C.P.C., against the fair and decreetal order dated 21.03.2017 made in P.O.P
                     No.31 of 2015, on the file of the II Additional District Judge, Puducherry.

                                        For Appellant           : Mr. John Zachariah
                                                                  For M/s.Fox Mandal and Associates

                                        For Respondent          : No Appearance


                                                          JUDGMENT

When this appeal came up for hearing today, the learned counsel for

the appellant seeks permission of this Court to withdraw this appeal and he

https://www.mhc.tn.gov.in/judis C.M.A.No.1331 of 2018

has also made an endorsement to that effect.

2. In view of the aforesaid submission and endorsement made by the

learned counsel for the appellant, this appeal is dismissed as withdrawn. No

costs. Consequently, connected Miscellaneous Petition is closed.

09.01.2023

Index:Yes/No Speaking/Non-speaking Order

uma

To

1.The II Additional District Judge Puducherry.

https://www.mhc.tn.gov.in/judis C.M.A.No.1331 of 2018

A.A.NAKKIRAN, J.

uma

C.M.A.No.1331 of 2018 and C.M.P No.23627 of 2018

09.01.2023

https://www.mhc.tn.gov.in/judis