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K.Priyadharshni vs Theaccount General (Pension)
2023 Latest Caselaw 1233 Mad

Citation : 2023 Latest Caselaw 1233 Mad
Judgement Date : 31 January, 2023

Madras High Court
K.Priyadharshni vs Theaccount General (Pension) on 31 January, 2023
                                                                         W.A.(MD)No.1090 of 2022


                         BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 31.01.2023

                                                    CORAM:

                                  THE HONOURABLE MR.JUSTICE D.KRISHNAKUMAR
                                                       and
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                             W.A.(MD)No.1090 of 2022


                 K.Priyadharshni                                       ... Appellant
                                                       Vs.

                 1.TheAccount General (Pension),
                   361, Anna Salai,
                   Teynampet,
                   Chennai – 600 018.

                 2.The Sub Treasury Officer,
                   Sub Treasury,
                   Devakottai, Sivagangai.

                 3.Block Educational Officer,
                   Ramanagar,
                   Devakottai,
                   Sivagangai.




                 ____________
                 Page 1 of 4



https://www.mhc.tn.gov.in/judis
                                                                              W.A.(MD)No.1090 of 2022


                 4.The HDFC Bank Ltd., (Housing Loan Division),
                   Rep. by Authorized Signatory,
                   Pumping Station Road,
                   Madurai.                                     ... Respondents

                 PRAYER : Appeal filed under Section 15 of Letters Patent against the order
                 passed by this court in W.P.(MD)No.12484 of 2022, dated 22.08.2022.


                                  For Appellant    :     Mr.RM.Arun Swaminathan

                                  For Respondents :      Mr.P.Gunasekaran,
                                                         Standing Counsel for R1

                                                         Mr.D.Sadiq Raja,
                                                         Addl. Govt. Pleader for R2 & R3



                                                       JUDGMENT

[Judgment of the Court was delivered by D.KRISHNAKUMAR, J.]

The learned counsel appearing for the appellant has circulated a letter,

dated 20.01.2023, to the Registry, seeking permission of this Court to withdraw

this Writ Appeal.

____________

https://www.mhc.tn.gov.in/judis W.A.(MD)No.1090 of 2022

2. Recording the same, this Writ Appeal is dismissed as withdrawn. No

costs.

[D.K.K., J.] [R.V., J.] 31.01.2023 Index : Yes / No Internet : Yes / No vsm

To

1.TheAccount General (Pension), 361, Anna Salai, Teynampet, Chennai – 600 018.

2.The Sub Treasury Officer, Sub Treasury, Devakottai, Sivagangai.

3.Block Educational Officer, Ramanagar, Devakottai, Sivagangai.

4.The Authorized Signatory, HDFC Bank Ltd., (Housing Loan Division), Pumping Station Road, Madurai.

____________

https://www.mhc.tn.gov.in/judis W.A.(MD)No.1090 of 2022

D.KRISHNAKUMAR, J.

and R.VIJAYAKUMAR, J.

vsm

W.A.(MD)No.1090 of 2022

31.01.2023

____________

https://www.mhc.tn.gov.in/judis

 
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