Citation : 2023 Latest Caselaw 1179 Mad
Judgement Date : 31 January, 2023
C.S.(Comm.Div.)No.252 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 31.01.2023
CORAM
THE HONOURABLE MR.JUSTICE C.SARAVANAN
C.S.(Comm.Div.)No.252 of 2022
and
O.A.Nos.825 & 826 of 2022
Rowdy Pictures Private Limited,
Represented by its Director,
Mr.K.S.Mayilvaganan,
Flat No.A902, Old No.2, New No.3,
The Atlantic, Montieth Road,
Egmore, Chennai - 600 008. ... Plaintiff
Vs
1.
Bharat Sanchar Nigam Limited, Bharat Sanchar Bhavan, Harish Chandra Mathur Lane, Janpath, New Delhi - 110 001.
2.Mahanagar Telephone Nigam Limited, 5th Floor, Mahanagar Doorsanchar Sadan, 9, CGO Complex, Lodhi Road, New Delhi - 110 003.
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.)No.252 of 2022
3.Bharati Airtel Limited, Bharati Crescent, 1, Nelson Mandela Road, Vasant Kunj, Phase II, New Delhi - 110 070.
4.Vodafone Idea Limited (formerly Idea Cellular Limited), Suman Tower, Plot No.18, Sector 11, Gandhinagar, Gujarat - 382 011.
5.Reliance Jio Infocomm Limited, 9th Floor, Maker Chambers-IV, 222, Nariman Point, Mumbai - 400 021.
6.Atria Convergence Technologies Private Limited, Indian Express Building, 2nd & 3rd Floor, No.1, Queen's Road, Bengaluru - 560 001.
7.Hathway Cable & Datacom Limited, 4th Floor, "Rahejas" Main Avenue, Santacruz West, Mumbai - 400 054.
8.Tata Docomo, 2A, Old Ishwar Nagar, Main Mathura Road, New Delhi - 110 065.
9.Asianet Satellite Communications, 2A, 2nd Floor, Leela Infopark, Technopark Limited, Kazhakoottam, Thiruvananthapuram - 695 581.
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.)No.252 of 2022
10.Tikona Digital Networks Private Limited, 3A, 3rd Floor, 'Corpora', L.B.S.Marg, Bhandup West, Mumbai - 400 078.
11.You Broadband & Cable India Limited, Plot No.54, Marol Co-operative Industrial Estate, Makwana, Andheri East, Mumbai - 400 059.
12.Reliance Communications Infrastructure Limited, Dhirubhai Ambani Knowledge City, Navi Mumbai - 400 709.
13.Rail Tel Corporation of India Limited, 6th Floor, Block III, Delhi Technology Park, Shastri Park, Delhi - 110 053.
14.Shyam Spectra Private Limited, A-60, Naraina Industrial Area, Phase-I, New Delhi - 110 028.
15.Sify Technologies Limited, 2nd Floor, "TIDEL PARK", No.4, Canal Road, Chennai - 600 113.
16.AT&T Global Network Service India Private Limited, 13th Floor, 1305-06, Mohan Dev House, 13, Tolstoy Marg, New Delhi - 110 001.
17.Peak Air Private Limited, No.36/567 G, Ananthapuri Building, P.F.Road, Kaloor, Cochin - 682 017.
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.)No.252 of 2022
18.Knet Solutions Private Limited (Cherrinet), No.141, Prakash Towers, Ground Floor, OMR, Thiruvanmiyur, Chennai - 600 041.
19.Limras Eronet Broadband Services Private Limited, No.18/7, 1st Floor, Postal Colony, III Street, West Mambalam, Chennai - 600 033.
20.SITI Networks Limited, Unit No.38, 1st Floor, A Wing Madhu Industrial Area, P.B.Marg, Worli, Mumbai - 400 013.
21.Andhra Pradesh State Fiber Net Limited, 3rd Floor, NTR Administrative Block, Pandit Nehru Bus Station, NH-65, Vijayawada, Andhra Pradesh - 520 001.
22.Raaj Internet (I) Private Limited, Old No.12, New No.27, Singanna Chetty Street, Chintadripet, Chennai - 600 002.
23.Joister Infoservice Private Limited, Shop No.4, Borivali Neelkamalco, Daulat Nagar, RD.No.10, Borivali East, Mumbai - 400 066.
24.GTPL Hathway Limited, 202, 2nd Floor, Sahajanand, Shopping Center,
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.)No.252 of 2022
Opposite to Swaminarayan Temple, Shahibaugh, Ahmedabad - 380 004.
25.Ready Link Internet Service Limited, Galaxy, Plot No.7, Sakhthi Colony, RK Puram, Ganpathy, Coimbatore - 641 006.
26.Nettlinx Limited, 5-9-22, 3rd Floor, My Home Sarovar Plaza, Secretariat Road, Saifabad, Hyderabad - 500 004.
27.Excitel Broadband Private Limited, Plot No.48, 2nd Floor, Okhla Industrial Estates, Phase III, New Delhi - 110 020.
28.Southern Online Bio Technologies Limited, Flot No.A3, 3rd Floor, Office Block, Samrat Complex, Saifabad, Hyderabad - 500 004.
29.Dawn Supports Private Limited, 39/4916/D3, Divans Tower, Karimpatta Cross Road, Pallimukku, Kochi, Ernakulam - 682 016.
30.Thalainagar Digital Cables (P) Limited, No.16, South Park Street, Venkatapuram, Ambattur, Chennai - 600 053.
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.)No.252 of 2022
31.Cable Cast New Media Private Limited, 26/1, 1st Floor, 3rd Cross Street, Kasturibai Nagar, Adyar, Chennai - 600 020.
32.C32 Cable Net Private Limited, Old No.284, New No.204, Shanmugam Salai, Royapettah, Chennai - 600 014.
33.Team 5 Network, 13 M, Block AM Garden, Mandaveli, Chennai - 600 028.
34.SND Satellite Vision, New No.40/83/1, Muttiah Street Vellala, Teynampet, Chennai - 600 086.
35.Kerala Communications Cable Limited, No.47/64, 12th A Cross, Vyalikavil, Malleshwaram, Bengaluru - 560 003.
36.Asianet Digital Network Private Limited, 2A, 2nd Floor, Leela Infopark, Technopark Limited, Kazhakoottam, Thiruvananthapuram - 695 581.
37.DEN Networks Limited, 236, Okhla Industrial Area, Phase-III, New Delhi - 110 020.
38.Starvision Cable TV Network, Krishnapriya Buildings, Kidangoor South, Kottayam - 686 583. ... Defendants
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.)No.252 of 2022
Prayer: This Civil Suit is filed under Order VII Rule 1 of the Code of Civil Procedure, 1908 and Order IV Rule 1 of the Original Side Rules, 1956 read with Sections 51, 52, 55, 61(1) and 62 of the Copyright Act, 1957 and the Copyright (Amendment) Act, 2012 and Section 7 of the Commercial Courts Act, 2015, prayed for a Judgment and Decree:-
i) A permanent injunction restraining the defendants 1 to 29 from infringing the cinematographic film "CONNECT" and said work be directed to block all websites/web pages including websites mentioned in Schedule hosting contents that relate to plaintiff's copyright protected cinematographic film "CONNECT" in any manner, thereby restraining the unauthorised copying, transmission, communication or make available or display or release or show or upload or download or exhibit or play and/or in any manner communicate in and/or through their services immediate of receipt of details of such infringing websites/web pages in writing.
ii) A permanent injunction restraining the defendants 30-38 from infringing the cinematographic film "CONNECT" by themselves, their partners/proprietor/directors, heirs, representatives, successors in business, assigns, distributors, agents, servants or anyone claiming through them or under them from infringing the plaintiff's copyrighted cinematographic film "CONNECT" by copying, recording, reproducing or allowing cam-cording or allowing others to transmit, communicate or make available or distributing or duplicating or displaying or releasing or
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.)No.252 of 2022
showing or uploading or downloading or exhibiting or playing and/or in any manner whatsoever from communicating the cinematographic film "CONNECT" and said work without a proper license from the plaintiff or in any other manner which would violate/infringe the plaintiff's copyrighted cinematographic film "CONNECT" through different mediums including but not limited to CD, DVD, Blu-ray disc, VCD, cable TV, direct to home services, internet services, multimedia messaging services, pen drives, hard drives, tapes, DAS, satellite, Conditional Access Systems or in any other medium/manner whatsoever.
iii) for costs of the suit.
For Plaintiff : Ms.Preetha Natarajan for Mr.Vijayan Subramanian
JUDGMENT
The learned Counsel for the plaintiff seeks permission of this
Court to withdraw this suit and she has also made the following
endorsement to that effect:
“I have an instruction to withdraw the present suit, this
Hon'ble Court may permit me to withdraw the present
suit having C.S(Comm.Div.)No.252/2022.”
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.)No.252 of 2022
2. In view of the endorsement made by the learned Counsel for
the plaintiff, this Civil Suit is dismissed as withdrawn. No costs.
Consequently, connected Original Applications are closed.
31.01.2023
Index : Yes/No Internet : Yes/No Speaking Order/Non-Speaking Order
arb
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.)No.252 of 2022
C.SARAVANAN, J.
arb
C.S.(Comm.Div.)No.252 of 2022 and O.A.Nos.825 & 826 of 2022
31.01.2023
https://www.mhc.tn.gov.in/judis
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