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S.Saraswathi vs The Sub Registrar
2023 Latest Caselaw 1090 Mad

Citation : 2023 Latest Caselaw 1090 Mad
Judgement Date : 27 January, 2023

Madras High Court
S.Saraswathi vs The Sub Registrar on 27 January, 2023
                                                                                      W.A(MD)No.12 of 2022


                                   BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                    DATED : 27.01.2023

                                                         CORAM:

                                  THE HONOURABLE MR.JUSTICE D. KRISHNAKUMAR
                                                     and
                                   THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                                   W.A(MD)No.12 of 2022

                 S.Saraswathi                                     ... Appellant/Petitioner

                                                            vs.

                 The Sub Registrar,
                 Sub Registrar Office,
                 Mannachanallur,
                 Tiruchirappalli District.                        ... Respondent/Respondent


                 PRAYER : Writ Appeal filed under Clause 15 of Letters Patent to set aside
                 the order, dated 30.11.2021 passed in W.P(MD)No.21267 of 2021, on the
                 file of this Court.


                                  For Appellant            : Mr.D.Nallathambi

                                  For Respondent           : Mr.N.Satheesh Kumar
                                                                 Additional Government Pleader




                 1/4

https://www.mhc.tn.gov.in/judis
                                                                                  W.A(MD)No.12 of 2022




                                                       JUDGMENT

[Judgment of the Court was made by D. KRISHNAKUMAR, J.)

Today, when the matter was taken up for hearing, the learned

counsel appearing for the appellant seeks permission of this Court to

withdraw the Writ Appeal and to that effect he has also circulated a letter to

the Registry on 23.01.2023.

2.In view of the submission made by the learned counsel for the

appellant and the letter circulated to the Registry, this Writ Appeal stands

dismissed as withdrawn. No costs.

[D.K.K.,J.] & [R.V.,J.] 27.01.2023

Index : Yes / No Internet : Yes ps

https://www.mhc.tn.gov.in/judis W.A(MD)No.12 of 2022

To

The Sub Registrar, Sub Registrar Office, Mannachanallur, Tiruchirappalli District.

https://www.mhc.tn.gov.in/judis W.A(MD)No.12 of 2022

D. KRISHNAKUMAR,J.

and

R.VIJAYAKUMAR,J.

ps

ORDER MADE IN W.A(MD)No.12 of 2022

27.01.2023

https://www.mhc.tn.gov.in/judis

 
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