M.Radha vs The Director Of Collegiate ...
2023 Latest Caselaw 1580 Mad

                                                                                   W.A.No.975 of 2018

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                 DATED: 14.02.2023
                                                      CORAM:
                            THE HONOURABLE Mr.JUSTICE R.SUBRAMANIAN
                                               AND
                      THE HONOURABLE Mrs.JUSTICE K.GOVINDARAJAN THILAKAVADI

                                               W.A.No.975 of 2018
                                                       and
                                         C.M.P.Nos.8260 and 10544 of 2018


                     M.Radha                                                     ...Appellant

                                                         Vs.

                     1.The Director of Collegiate Education,
                       Office of the Director of Collegiate Education,
                       9th Floor, EVK Sampath Buildings,
                       College Road, Chennai – 600 006.

                     2.The Regional Joint Director of Collegiate Education,
                       Office of the Regional Joint Director of Collegiate Education,
                       Government Arts College, Dharmapuri.

                     3.The Principal,
                       Government Arts College for Women,
                       Salem.                                                    ...Respondents



                     Prayer: Writ Appeal filed under Clause 15 of the Letters Patent Act, against
                     the order dated 01.03.2018 made in W.P.No.4587 of 2018.


                     1/4


https://www.mhc.tn.gov.in/judis
                                                                                      W.A.No.975 of 2018




                                  For Appellant       : Ms.G.Vaishali,
                                                       for M/s.T.Fenn Walter Associates
                                  For Respondents     : Mr.S.Silambanan,
                                                       Additional Advocate General,
                                                       Assisted by Mr.V.Nanmaran,
                                                       Additional Government Pleader
                                                        *********
                                                     JUDGMENT

(Judgment was made by R.SUBRAMANIAN, J.)

The learned counsel for the appellant states that since the

appellant has been employed in another Government College as a Guest

Lecturer, she does not want to press the appeal.

2. Hence, this writ appeal is dismissed as not pressed. No costs.

Consequently, the connected miscellaneous petitions are closed.

                                                                    (R.S.M., J.)       (K.G.T., J.)
                                                                               14.02.2023
                     dsa
                     Index                  :No
                     Internet               :Yes
                     Neutral Citation       : No

https://www.mhc.tn.gov.in/judis W.A.No.975 of 2018

Non-Speaking order To

1.The Director of Collegiate Education, Office of the Director of Collegiate Education, 9th Floor, EVK Sampath Buildings, College Road, Chennai – 600 006.

2.The Regional Joint Director of Collegiate Education, Office of the Regional Joint Director of Collegiate Education, Government Arts College, Dharmapuri.

3.The Principal, Government Arts College for Women, Salem.

https://www.mhc.tn.gov.in/judis W.A.No.975 of 2018

R.SUBRAMANIAN, J.

and K.GOVINDARAJAN THILAKAVADI, J.

dsa

W.A.No.975 of 2018

14.02.2023

https://www.mhc.tn.gov.in/judis