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Muthammal vs Palaniammal
2023 Latest Caselaw 1565 Mad

Citation : 2023 Latest Caselaw 1565 Mad
Judgement Date : 10 February, 2023

Madras High Court
Muthammal vs Palaniammal on 10 February, 2023
                                                                               Rev. Appl. No.31 of 2021

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                        Dated 10.02.2023

                                                           CORAM
                                  THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN

                                              Review Application No.31 of 2021
                                                 and CMP No.3042 of 2021


                     N.Chinnapan (died)

                     1. Muthammal

                     2. Selvabagyam

                     3. Suganthi

                     4. Pushpalatha                                               ... Applicants

                                                              vs.
                     Palaniammal                                                 ... Respondents


                                  Review Application has been filed under Order XLVII Rule 1 r/w
                     Section 114 of the Civil Procedure Code, against the order dated 27.11.2020
                     passed in SA. No.610 of 2020 on the file of the High Court.


                                       For Petitioner     : Ms.JP. Danyasree




                     1/3

https://www.mhc.tn.gov.in/judis
                                                                                Rev. Appl. No.31 of 2021



                                                      JUDGMENT

The learned counsel appearing for the applicants seeks permission to

withdraw the Review Application. She has also made the following

endorsement to that effect:-

“Petitioners may be permitted to withdraw this Review Application.”

2. In view of the same, this Review Application is dismissed as

withdrawn. There shall be no order as to costs. Consequently, connected

miscellaneous petition is closed.

10.02.2023

jv

Index: Yes/No Internet: Yes/No Speaking order/Non Speaking order Neutral Citation: Yes

https://www.mhc.tn.gov.in/judis Rev. Appl. No.31 of 2021

R.SUBRAMANIAN,J.

jv

Review Application No.31 of 2021 and CMP No.3042 of 2021

10.02.2023

https://www.mhc.tn.gov.in/judis

 
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