Malini Madan vs Vijayalakshmi Jaganathan ...
2023 Latest Caselaw 1515 Mad

                                                                                      T.O.S. No.16 of 2020



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  Dated : 08.02.2023

                                        CORAM : JUSTICE N.SESHASAYEE

                                                 T.O.S. No.16 of 2020
                                                           in
                                                 (O.P. No.631 of 2019)


                Malini Madan                                                      .... Plaintiff

                                                        Vs

                1.Vijayalakshmi Jaganathan (deceased)
                2.J.Parthasarathy
                3.Ranjini Rajagopalan                                             .... Defendants
                  (3rd defendant brought on record as LR
                  of deceased 1st defendant as per order order
                  dated 29.04.2022 in A. No.1873 of 2022)

                Prayer : Testamentary Original Suit filed under Sections 222 and 276 of the

                Indian Succession Act XXXIX of 1925 for grant of Probate.



                                        For Plaintiff        : Mr.P.B.Ramanujam

                                        For Defendants       : Mr.C.Seethapathy




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https://www.mhc.tn.gov.in/judis
                                                                               T.O.S. No.16 of 2020



                                                 JUDGMENT

Learned counsel for the plaintiff seeks the leave of the court to withdraw the

testamentary original suit. Necessary endorsement to that effect has also been

made by the counsel for the plaintiff.

2. Recording the submission and the endorsement made by the learned counsel

for the plaintiff, this testamentary original suit is dismissed as withdrawn. No

costs.

08.02.2023

Asr

________ Page 2/3 https://www.mhc.tn.gov.in/judis T.O.S. No.16 of 2020

N.SESHASAYEE.J.,

Asr

T.O.S. No.16 of 2020

08.02.2023

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