Jayashree vs B.Gokul
2023 Latest Caselaw 1512 Mad

                                                                                       C.M.A.No.237 of 2020

                                  THE HIGH COURT OF JUDICATURE AT MADRAS
                                                 DATED: 08.02.2023
                                                      CORAM:
                               THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                                  AND
                             THE HONOURABLE MRS.K.GOVINDARAJAN THILAKAVADI

                                              C.M.A.No.237 of 2020
                                                       and
                                           C.M.P.Nos.1720 & 1721 of 2020

                     Jayashree                                                              ...Appellant

                                                           Vs.


                     B.Gokul                                                              ...Respondent

                     Prayer: Civil Miscellaneous Appeal filed under Section 19 of the Family

                     Courts Act, 1984, against the fair and decreetal order dated 31.10.2019

                     passed in H.M.O.P.No.132 of 2016 on the file of the Additional Family

                     Judge, Coimbatore.

                                          For Appellant          : Mr.S.Venkatesh

                                          For Respondent         : Mr.J.Antony Jesus




                                                  JUDGMENT

https://www.mhc.tn.gov.in/judis C.M.A.No.237 of 2020

(Judgment of the Court was made by R.SUBRAMANIAN, J.) The learned counsel appearing for the appellant seeks permission

to withdraw the appeal. He has also made the following endorsement to that

effect:-

“This case settled out of Court. This Hon'ble Court may be permitted to withdraw this case.”

2.In view of the same, this Civil Miscellaneous Appeal is

dismissed as withdrawn. No costs. Consequently, connected miscellaneous

petitions are closed.

(R.S.M.,J.) (K.G.T.,J.) 08.02.2023 kkn

Internet:Yes/No Index:Yes/No Speaking/Non-speaking order

https://www.mhc.tn.gov.in/judis C.M.A.No.237 of 2020

To:-

The Additional Family Court, Coimbatore.

R.SUBRAMANIAN, J.

https://www.mhc.tn.gov.in/judis C.M.A.No.237 of 2020

and K.GOVINDARAJAN THILAKAVADI, J.

KKN

C.M.A.No.237 of 2020 and C.M.P.Nos.1720 & 1721 of 2020

08.02.2023

https://www.mhc.tn.gov.in/judis