Madras High Court
Dr.Rajkumar Yeddula vs The Union Of India on 6 February, 2023
W.A.Nos.2103 to 2116 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 06.02.2023
CORAM:
THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
AND
THE HONOURABLE MR.JUSTICE SATHI KUMAR SUKUMARA KURUP
W.A.Nos.2103 to 2116 of 2019
and connected Civil Miscellaneous Petitions
WA No.2103 of 2019
Dr.Rajkumar Yeddula,
Technical Officer,
Food Safety and Standards Authority of India,
Southern Regional Office, 2nd Floor,
Central Documentation Comples, Ch.P.T.Building,
Rajajisalai, Chennai 600 001. ...Appellant/Petitioner
Vs.
1. THE UNION OF INDIA,
REP BY ITS SECRETARY,
MINISTRY OF HEALTH AND FAMILY WELFARE,
156 'A' WING, NIRMAN BHAVAN,
NEW DELHI – 110011.
2 THE CHAIRPERSON,
FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA,
FDA BHAVAN, KOTLA ROAD, NEW DELHI - 110002
1/5
https://www.mhc.tn.gov.in/judis
W.A.Nos.2103 to 2116 of 2019
3 THE CHIEF EXECUTIVE OFFICER,
FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA,
FDA BHAVAN, KOTLA ROAD, NEW DELHI – 110002.
4 THE EXECUTIVE OFFICER
FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA,
FDA BHAVAN, KOTLA ROAD, NEW DELHI – 110002.
5 THE DIRECTOR
FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA,
SOUTHERN REGIONAL OFFICE, 2ND FLOOR
CENTRAL DOCUMENTATION COMPLEX,
CH.P.T. BUILDING, RAJAJI SALAI,
CHENNAI 600 001. ... Respondents
Prayer: Writ Appeal filed under Clause 15 of the Letters Patent, against the
order dated 24.04.2019 passed in W.P. No.11974 of 2019 and to set aside
the same.
For Appellant : Mr. N.G.R.Prasad
(in all Writ Appeals) for M/s.Row and Reddy
For Respondents : Mr. Su.Srinivasan for Caveator
(in all Writ Appeals) for RR2 to 5
2/5
https://www.mhc.tn.gov.in/judis
W.A.Nos.2103 to 2116 of 2019
COMMONJUDGMENT
(Judgment of the Court was delivered by R.SUBRAMANIAN, J.)
When the matter is taken up for hearing, the learned counsel
appearing for the appellants in all the Writ Appeals is not ready to argue.
Hence these Writ Appeals are dismissed for non-prosecution. There shall be
no order as to costs. Consequently, the connected miscellaneous petitions
are closed.
(R.S.M., J.) (S.S.K., J.)
06.02.2023
jv
Index : No
Internet :Yes
Non speaking order
Neutral Citation: Yes
3/5
https://www.mhc.tn.gov.in/judis
W.A.Nos.2103 to 2116 of 2019
To
1. THE UNION OF INDIA,
REP BY ITS SECRETARY,
MINISTRY OF HEALTH AND FAMILY WELFARE,
156 'A' WING, NIRMAN BHAVAN,
NEW DELHI – 110011.
2 THE CHAIRPERSON,
FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA,
FDA BHAVAN, KOTLA ROAD, NEW DELHI - 110002
3 THE CHIEF EXECUTIVE OFFICER,
FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA,
FDA BHAVAN, KOTLA ROAD, NEW DELHI – 110002.
4 THE EXECUTIVE OFFICER
FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA,
FDA BHAVAN, KOTLA ROAD, NEW DELHI – 110002.
5 THE DIRECTOR
FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA,
SOUTHERN REGIONAL OFFICE, 2ND FLOOR
CENTRAL DOCUMENTATION COMPLEX,
CH.P.T. BUILDING, RAJAJI SALAI,
CHENNAI 600 001.
4/5
https://www.mhc.tn.gov.in/judis
W.A.Nos.2103 to 2116 of 2019
R.SUBRAMANIAN, J.
and
SATHI KUMAR SUKUMARA KURUP, J.
jv
W.A.Nos.2103 to 2116 of 2019
and connected Civil Miscellaneous Petitions
06.02.2023
https://www.mhc.tn.gov.in/judis
