Minor S.Sivakumar vs The Government Of India
2023 Latest Caselaw 17569 Mad

Madras High Court

Minor S.Sivakumar vs The Government Of India on 22 December, 2023

Author: R.Suresh Kumar

Bench: R.Suresh Kumar

                                                                              W.A.No.1141 of 2020

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 22.12.2023

                                                    CORAM :

                                  THE HONOURABLE MR. JUSTICE R.SURESH KUMAR
                                                     and
                                  THE HONOURABLE MR.JUSTICE G.ARUL MURUGAN

                                              W.A.No.1141 of 2020
                                           and C.M.P.No.14025 of 2020

                Minor S.Sivakumar
                represented by his father and guardian
                Mr.S.Sukumar.                                           ...    Appellant

                                                         -Vs-

                1.The Government of India
                  Rep.by its Secretary to Government
                  Ministry of Human Resources Department (MHRD)
                  New Delhi.

                2.The Chair Person
                  National Testing Agency
                  9C/20, IA/B, Sector 62, IITK Outreach Center
                  Noida, Uttar Pradesh.

                3.The Senior Director (NEET UG)
                   9C/20, IA/B, Sector 62, IITK Outreach Center
                  Noida, Uttar Pradesh.

                4.The Director of Medical Education
                  (NEET Counselling 2020), 162, EVR Periyar Salai
                  Kilpauk, Chennai.

                5.National Medical Commission
                  Rep.by its Board of Governors
                  (Ministry of Health and Family Welfare)
                  Pocket 14, Section VIII, Dwarka Phase 1
                  New Delhi 110 077.



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                                                                                       W.A.No.1141 of 2020

                6.National Testing Agency
                  Rep.by TSG, NEET Unit
                  Additional Block C-20/1A8, Sector 62
                  Noida, Uttar Pradesh                                           ...    Respondents


                Prayer : Writ Appeal under Clause 15 of the Letters Patent against the order in
                W.P.No.16679 of 2020 dated 30.11.2020.


                          For Appellant      :      No appearance
                          For Respondents    :      Mr.R.Kumaravel, Additional Govt.Pleader -for R1
                                                    Mr.G.Nagarajan, Standing Counsel
                                                    -for R2, 3 and 6
                                                    Ms.M.Sneha, Standing Counsel for R4


                                                    JUDGMENT

(Judgment of the Court was delivered by R.SURESH KUMAR, J.)

When this matter came up for hearing on 20.12.2023, though respondents

were present, none appeared for the appellant and therefore the appeal was

directed to be listed today under the caption 'For Dismissal'.

2. Accordingly, the appeal is posted today 'for dismissal'. Even today, none

appeared for the appellant. Hence, this writ appeal is dismissed for want of

prosecution. No costs. Consequently, connected miscellaneous petition is also

dismissed.

(R.S.K.,J.) (G.A.M.,J.) 22.12.2023 Index : Yes Internet : Yes KST

https://www.mhc.tn.gov.in/judis

To

1.The Secretary to Government Ministry of Human Resources Department (MHRD) New Delhi.

2.The Chair Person National Testing Agency 9C/20, IA/B, Sector 62, IITK Outreach Center Noida, Uttar Pradesh.

3.The Senior Director (NEET UG) 9C/20, IA/B, Sector 62, IITK Outreach Center Noida, Uttar Pradesh.

4.The Director of Medical Education (NEET Counselling 2020), 162, EVR Periyar Salai Kilpauk, Chennai.

5.The Board of Governors National Medical Commission (Ministry of Health and Family Welfare) Pocket 14, Section VIII, Dwarka Phase 1 New Delhi 110 077.

6.National Testing Agency Rep.by TSG, NEET Unit Additional Block C-20/1A8, Sector 62 Noida, Uttar Pradesh

https://www.mhc.tn.gov.in/judis

R.SURESH KUMAR, J.

and G.ARUL MURUGAN, J.

KST

22.12.2023

https://www.mhc.tn.gov.in/judis